ITAT Agra Bench
2,276 judgments
MANOJ KUMAR AGARWAL,FARRUKHABAD vs DCIT CIRCLE-4(2)(1) FARRUKHABAD, FARRUKHABAD
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
OM PRAKASH BANWANI,GWALIOR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1,GWALIOR, GWALIOR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
KANHA EDUCATION SOCIETY,GWALIOR vs ITO EXEMPTION, GWALIOR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CITY CENTRE, GWALIOR vs SHEELADEVI NARWARIYA, GWALIOR ROAD MEHAGAON
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs ADITY PANDEY, AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs ADITYA PANDEY, AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
BIPIN BABU AGRAWAL,MATHURA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA, AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
BIPIN BAU AGRAWAL,MATHURA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA, AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
BIPIN BABU AGRAWAL,MATHURA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA, AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
BIPIN BABU AGRAWAL,MATHURA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA, AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
PREETI GUPTA LEGAL HEIR DINESH GUPTA,JHANSI vs INCOME TAX OFFICER, WARD-2(3)(1), JHANSI
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, AGRA vs CHITAVALSAH JUTE MILLS LIMITED, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
INCOME TAX OFFICER, ASHOKNAGAR vs AJIT SINGH , SHIVPURI
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SURJEET SINGH,AGRA vs ACIT 1(1)(1) AGRA, AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ACIT-CIRCLE-2(1)(1), AGRA vs PUNEET AGARWAL, AGRA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ACIT, CIRCLE-2(1)(1), AGRA, AGRA vs SH. VISHWAMBHAR DAYAL AGARWAL, AGRA
ACIT-CIRCEL-2(1)(1), AGRA vs MAYANK AGRAWAL, AGRA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
VISHWAMBHAR DAYAL AGARWAL,AGRA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE2(1)(1), AGRA, AGRA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ANJU AGARWAL,AGRA vs INCOME TAX OFFICER, WARD 2(1)(1), AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ACIT, CC, AGRA, AGRA vs HMA AGRO INDUSTRIES LIMITED,, AGRA
the AO wherein, he admitted that he is engaged in trading of live animals and also 3
