ITAT Agra Bench
2,276 judgments
ACIT, CC, AGRA, AGRA vs HMA AGRO INDUSTRIES LIMITED,, AGRA
ACIT, CC, AGRA, AGRA vs HMA AGRO INDUSTRIES LIMITED,, AGRA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ACIT, CC, AGRA, AGRA vs HMA AGRO INDUSTRIES LIMITED, AGRA
ACIT, CC, AGRA, AGRA vs M/S. UNITED FARM PRODUCT PRIVATE LIMITED, AGRA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ACIT,CC, AGRA, AGRA vs M/S FEDERAL AGRO INDUSTRIES PVT. LTD.,, NEW DELHI
ACIT, CC, AGRA, AGRA vs M/S FEDERAL AGRO INDUSTRIES PVT. LTD.,, NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ACIT-CC, AGRA, AGRA vs M/S FEDERAL AGRO INDUSTRIES PVT. LTD., NEW DELHI
HMA AGRO INDUSTRIES LIMITED,AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, AGRA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
DHARMENDRA SHARMA,GWALIOR vs JURISDICTIONAL ASSESSING OFFICER, GWALIOR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
NEETA AGARWAL,AGRA vs INCOME TAX OFFICER, 2(1)(2), AGRA, AGRA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
INCOME TAX OFFICER-2(1), GWALIOR, GWALIOR vs DHARMENDRA SHARMA, GWALIOR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SIVENDRA SINGH CHAUHAN,KANNAUJ vs ASSISTANT COMMISSIONER OF INCOME TAX, FARRUKHABAD
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
HYDRISE FOODS PRIVATE LIMITED,UTTAR PRADESH, INDIA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA, AGRA, UTTAR PRADESH, INDIA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
HYDRISE FOODS PRIVATE LIMITED,NOIDA, UTTAR PRADESH, INDIA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA, AGRA, UTTAR PRADESH, INDIA
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
BALDEV SINGH BHADORIYA,GWALIOR vs ITO-3(2), GWALIOR
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SHIVA PRESERVATION PRIVATE LIMITED,ETAWAH vs ITO, WARD 2(2)(5), ETAWAH
SHRI M. BALAGANESH (Accountant Member)
ALIGARH WINE SHOP CO,ALIGARH vs ITO WARD 4(1)(1), ALIGARH
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
BHARTIYA SADBHAWNA MANCH,JHANSI vs COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, LUCKNOW
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
BHARTIYA SADBHAWNA MANCH,JHANSI vs COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, LUCKNOW
SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
KASTURI DEVI,ETAH vs INCOME TAX OFFICER , ETAH
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
