Section 12(1)(ac)(iii) of the Income Tax Act

27 judgments on BharatTax turn on Section 12(1)(ac)(iii).

Judgments on Section 12(1)(ac)(iii)

Hiralal Madanlal Bajaj Charity Trust, Kolkata vs. CIT, Exemption, Kolkata

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 2188/KOL/2024[NA]Status: DisposedITAT Kolkata17 Jan 2025

Bench: Shri Rajesh Kumar&Shri Pradip Kumar Choubey]

Section 12Section 12(1)(ac)

Udasin Gangeshwara Krishna Sikhsha Trust, Karol Bagh vs. CIT(Exemption), Ward 52(1), Delhi, Minto Road

In the result, the Assessee’s appeal is allowed for statistical purposes

ITA 1761/DEL/2024[2024-2025]Status: DisposedITAT Delhi19 Dec 2024AY 2024-2025

Bench: Shri Shamim Yahya & Shri Yogesh Kumar Usa.Yr. : N/A Udasin Gangeshwara Krishna Vs. Cit (Exemptions), Siksha Trust, Ward 52(1), 13, Gangeshwar Dham Marg, New Delhi Park Area Karol Bagh, Civic Centre, New Delhi New Delhi – 5 (Pan: Aaatu5629F) (Appellant) (Respondent)

For Appellant: Shri Arvind B. Singh, CAFor Respondent: Shri Dayainder Singh Sidhu, CIT-DR
Section 12(1)(ac)Section 12A

Amman Narpani Mandram, Erode vs. CIT, Exemption, Chennai

In the result, appeal filed by the assessee is allowed for statistical purpose

ITA 2487/CHNY/2024[-]Status: DisposedITAT Chennai17 Dec 2024

Bench: Hon’Ble Shri Manoj Kumar Aggarwal & Hon’Ble Shri Manu Kumar Giriआयकरअपील सं./ Ita No.2487/Chny/2024 Amman Narpani Mandram Vs. The Commissioner Of Income Tax, M Anumanpalli Arachalur Exemptions, Via, Modakurichi. Chennai. Tk Erode 638 101. [Pan: Aahta 7296D] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : Shri N. Arjun Raj, Advocate ""यथ" क" ओर से /Respondent By : Ms. C. Vatchala, Irs, Cit. सुनवाई क" तार"ख/Date Of Hearing : 12.12.2024 घोषणा क" तार"ख /Date Of Pronouncement : 17.12.2024 आदेश / O R D E R Per Manu Kumar Giri ()

For Appellant: Shri N. Arjun Raj, AdvocateFor Respondent: Ms. C. Vatchala, IRS, CIT
Section 12(1)Section 12A

Indian Optometric Association, Chennai vs. CIT (Exemption), Chennai

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 1389/CHNY/2024[NA]Status: DisposedITAT Chennai31 Jul 2024

Bench: Shri Manu Kumar Giri & Shri Jagadishआयकर अपील सं./Ita No.1389/Chny/2024

For Appellant: Shri Akshit A. Jain, CAFor Respondent: Shri V. Nandakumar, CIT
Section 12(1)(ac)Section 12ASection 12A(1)(ac)

Neelam Charitable Trust, Chennai vs. CIT, Exemptions, Chennai

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 1374/CHNY/2024[-]Status: DisposedITAT Chennai31 Jul 2024

Bench: Shri Manu Kumar Giri & Shri Jagadishआयकर अपील सं./Ita No.1374/Chny/2024

For Appellant: Shri I. Dinesh, Advocate for Shri D. Anand, AdvocateFor Respondent: Shri V. Nandakumar, CIT
Section 12(1)(ac)Section 12ASection 12A(1)(ac)

Saifee Hospital and Nurshing Home, Crawford Market vs. CIT (Exemptions), Mumbai, Cumballa Hill

In the result, the appeal filed by the assessee is dismissed as In the result, the appeal filed by the assessee is dismissed as In the result, the appeal filed by the assessee is dismissed as infru...

ITA 613/MUM/2024[2024-2025]Status: DisposedITAT Mumbai24 Jul 2024AY 2024-2025

Bench: Shri Om Prakash Kant () & Shri Sunil Kumar Singh () Assessment Year: 2024-25 Saifee Hospital & Nurshing Home, Cit(E), Ito Ward 2(3), 1St Floor, 203 Abdul Rehman Street, Room No. 601, 6Th Floor, Vs. Mumbai-400003. Cumballa Hill, Mtnl Te Building, Peddar Road, Dr. G.D. Marg, Mumbai-400026. Pan No. Aaets 5063 P Appellant Respondent

For Appellant: Mr. Ankush Kapoor, CIT-DRFor Respondent: Ms. Lalitha Kori/Mamta Shukla
Section 11Section 12(1)Section 12(1)(ac)Section 12A

Macbara Trust Rep by Managing Trustee M.Mohamed Shajahan, Ramanathapuram vs. ITO, CIT (Exemption), Chennai

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 1028/CHNY/2022[2022-2023]Status: DisposedITAT Chennai16 May 2023AY 2022-2023

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri K. Meenakshi Sundaram, ITPFor Respondent: Shri D. Hema Bhupal, JCIT
Section 12(1)(ac)Section 12A