Raja Kishor Raghuramy Reddy v. ACIT

112 Taxmann.com 134Supreme Court of India2019#1702 most cited

What is Raja Kishor Raghuramy Reddy v. ACIT authority for?

The Supreme Court considered the delay in filing an appeal and the appellant's justification for it. The court noted that the appellant's registered address was used for communication and that the postal authorities returned mail. The court referenced its earlier decision in 'Meda Raja Kishor Raghuramy Reddy Vs ACIT' when considering the appellant's case.

66

judgments rely on this decision, according to BharatTax’s citation analysis of 367,181 Indian tax judgments — from 2020 to 2026.

Also referred to as

Raja Kishor Raghuramy Reddy v. ACIT · Senior Bhosale Estate (HUF) v. ACIT · 112 Taxmann.com 134 · Supreme Court · delay in filing appeal · condonation of delay · sufficient cause · section 253(1) · section 246A · section 253(3)

Sections most often in play

Section 250Section 253(1)Section 144Section 246ASection 132Section 131Section 139(4)Section 139(1)

Issues it is cited on

section 253(1)section 249(2)section 253(3)section 139(4)section 246asection 249section 156delay in filing appealsection 253section 24first appealcondonation of delay

Judgments citing Raja Kishor Raghuramy Reddy v. ACIT

Kanumuri Bhaskara Raju, Bapulapadu Mandal vs. The the Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 74/VIZ/2020[2010-11]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2010-11

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Bhaskara Raju, Bapulapadu Mandal vs. The the Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 73/VIZ/2020[2009-10]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2009-10

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Subba Raju, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 727/VIZ/2019[2011-12]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2011-12

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Subba Raju, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 726/VIZ/2019[2010-11]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2010-11

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Subba Raju, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 725/VIZ/2019[2009-10]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2009-10

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Lakshmi Sirisha, Bapulapadu Mandal vs. The Assistant Commissioner of I Ncome Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 724/VIZ/2019[2010-011]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2010-011

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Lakshmi Sirisha, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 723/VIZ/2019[2010-11]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2010-11

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Lakshmi Sirisha, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 722/VIZ/2019[2009-10]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2009-10

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Samanthapudi Raja Ramesh, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 721/VIZ/2019[2011-12]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2011-12

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Samanthapudi Raja Ramesh, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 720/VIZ/2019[2010-11]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2010-11

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Samanthapudi Raja Ramesh, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 719/VIZ/2019[2009-10]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2009-10

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Lakshmi Uma Katyaini, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 718/VIZ/2019[2011-12]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2011-12

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Lakshmi Uma Katyaini, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 717/VIZ/2019[2010-11]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2010-11

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Lakshmi Uma Katyaini, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 716/VIZ/2019[2009-10]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2009-10

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Prasad, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 715/VIZ/2019[2011-12]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2011-12

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Prasad, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 714/VIZ/2019[2010-11]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2010-11

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kanumuri Prasad, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 713/VIZ/2019[2009-10]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2009-10

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kunumuri Krishna Kumari, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 712/VIZ/2019[2011-12]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2011-12

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kunumuri Krishna Kumari, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 711/VIZ/2019[2010-11]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2010-11

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…

Kunumuri Krishna Kumari, Bapulapadu Mandal vs. The Assistant Commissioner of Income Tax, Central Circle, Vijayawada

In the result, appeals of the assessees are allowed

ITA 710/VIZ/2019[2009-10]Status: DisposedITAT Visakhapatnam27 Apr 2021AY 2009-10

Bench: Shri N.K.Choudhry, Hon’Ble & Shri D.S. Sunder Singh, Hon’Bleआयकरअपीऱसं./I.T.A.No.704/Viz/2019 To 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 To 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner Of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [Pan : Cnbps7658N]

…आयकरअपीऱीयअधिकरण, विशाखापटणमपीठ, विशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री एन के चौिरी,न्याययकसदस्य एिं श्री डड.एस .सुन्दरससंह, ऱेखासदस्यकेसमऺ BEFORE SHRI N.K.CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER आयकरअपीऱसं./I.T.A.No.704/Viz/2019 to 706/Viz/2019 (निर्धारणवर्ा/Assessment Year:2009-10 to 2011-12) Smt.Samanthapudi Lavanya Vs. Asst.Commissioner of D.No.5-1033-1, Vijayawada Road Income Tax Hanuman Junction, Central Circle Bapulapadu Mandal Vijayawada Krishna Dist. [PAN : CNBPS7658N] आयकरअपीऱसं./I.T.A.No.707/Viz/2019 to 709…