DCIT v. Sankhya Infotech Ltd.

12 Taxmann.com 169Reported decision2011#16549 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2022 to 2022.

Issues it is cited on

stpi unitsection 104section 101convertible foreign exchangesoftware technology parkservice pecomputer softwaresection 10asection 43bsection 43commissioner (appeals)disallowance u/s 14a

Judgments citing DCIT v. Sankhya Infotech Ltd.

Dy CIT, Circle-8(2)(1), Mumbai vs. M/S Siemens Technology & Services P. Ltd ( Formerly Known As Siemens Information Systems Ltd.), Mumbai

In the result, both the appeals of the Revenue are dismissed

ITA 287/MUM/2021[2004-05]Status: DisposedITAT Mumbai02 Nov 2022AY 2004-05
Section 10ASection 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘E‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & DCIT, Circle 8(2)(1), Vs. M/s. Siemens Technology Room No. 624, 6th Floor, and Services Pvt. Ltd. Aayakar Bhawan, M.K.Road, (Formerly known as Mumbai-400 020 Siemens Information Systems Ltd.) Plot No.2, Sector 2, Kharghar Node, Kharghar, Navi Mumbai-410210 PAN/GIR No.AAACS9788E (Appellant) .. (Respondent) Assessee by Shri Pooja Bhattacharjee Revenue by Shri Manoj Kumar / Ms. Rajni Rani Roy Date of Hearing 02/11/2022 Date of Pronouncement 02/11/2022 आदेश / O R D E R…

Dy CIT, Circle-8(2)(1), Mumbai vs. M/S Siemens Technology & Services P. Ltd ( Formerly Known As Siemens Information Systems Ltd.), Mumbai

In the result, both the appeals of the Revenue are dismissed

ITA 286/MUM/2021[2003-04]Status: DisposedITAT Mumbai02 Nov 2022AY 2003-04
Section 10ASection 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘E‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & DCIT, Circle 8(2)(1), Vs. M/s. Siemens Technology Room No. 624, 6th Floor, and Services Pvt. Ltd. Aayakar Bhawan, M.K.Road, (Formerly known as Mumbai-400 020 Siemens Information Systems Ltd.) Plot No.2, Sector 2, Kharghar Node, Kharghar, Navi Mumbai-410210 PAN/GIR No.AAACS9788E (Appellant) .. (Respondent) Assessee by Shri Pooja Bhattacharjee Revenue by Shri Manoj Kumar / Ms. Rajni Rani Roy Date of Hearing 02/11/2022 Date of Pronouncement 02/11/2022 आदेश / O R D E R…

DCIT - 8(2)(1), Mumbai vs. Siemens Technology and Services Pvt. Ltd., Mumbai

In the result, the appeals of the revenue are dismissed and appeal of the assessee is partly allowed

ITA 3247/MUM/2018[2005-06]Status: DisposedITAT Mumbai12 Oct 2022AY 2005-06

Bench: Shri Kuldip Singh & Shri Amarjit Singh

For Appellant: P.J. Pardiwala &For Respondent: Ashok Kumar Kardam
Section 10ASection 143(2)Section 143(3)

…3032 & 3247, 2947/Mum/2018 1 DCIT-8(2)(1) Vs. M/s Siemens Technology and Services Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER ITA Nos.3032 & 3247/Mum/2018 (A.Ys. 2005-06 & 2006-07) Deputy Commissioner of Vs. M/s Siemens Technology Income Tax-8(2)(1) and Services Pvt. Ltd. Aayakar Bhawan, Room No. 130, Panduran No. 624, M.K. Road, Budhkar Marg, Worli, Mumbai – 400020 Mumbai -400025 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AAACS9788E Appellant .. Respondent Siemens Technology and Vs. Deputy Commissioner of Se…

DCIT - 8(2)(1), Mumbai vs. Siemens Technology & Services Pvt. Ltd., Mumbai

In the result, the appeals of the revenue are dismissed and appeal of the assessee is partly allowed

ITA 3032/MUM/2018[2006-07]Status: DisposedITAT Mumbai12 Oct 2022AY 2006-07

Bench: Shri Kuldip Singh & Shri Amarjit Singh

For Appellant: P.J. Pardiwala &For Respondent: Ashok Kumar Kardam
Section 10ASection 143(2)Section 143(3)

…3032 & 3247, 2947/Mum/2018 1 DCIT-8(2)(1) Vs. M/s Siemens Technology and Services Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER ITA Nos.3032 & 3247/Mum/2018 (A.Ys. 2005-06 & 2006-07) Deputy Commissioner of Vs. M/s Siemens Technology Income Tax-8(2)(1) and Services Pvt. Ltd. Aayakar Bhawan, Room No. 130, Panduran No. 624, M.K. Road, Budhkar Marg, Worli, Mumbai – 400020 Mumbai -400025 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AAACS9788E Appellant .. Respondent Siemens Technology and Vs. Deputy Commissioner of Se…

Siemens Technology & Services Pvt. Ltd.(Erstwhile Known As Siemens Information Systems Ltd.), Mumbai vs. DCIT- Circle -8(2)(1), Mumbai

In the result, the appeals of the revenue are dismissed and appeal of the assessee is partly allowed

ITA 2947/MUM/2018[2006-07]Status: DisposedITAT Mumbai12 Oct 2022AY 2006-07

Bench: Shri Kuldip Singh & Shri Amarjit Singh

For Appellant: P.J. Pardiwala &For Respondent: Ashok Kumar Kardam
Section 10ASection 143(2)Section 143(3)

…3032 & 3247, 2947/Mum/2018 1 DCIT-8(2)(1) Vs. M/s Siemens Technology and Services Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER ITA Nos.3032 & 3247/Mum/2018 (A.Ys. 2005-06 & 2006-07) Deputy Commissioner of Vs. M/s Siemens Technology Income Tax-8(2)(1) and Services Pvt. Ltd. Aayakar Bhawan, Room No. 130, Panduran No. 624, M.K. Road, Budhkar Marg, Worli, Mumbai – 400020 Mumbai -400025 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AAACS9788E Appellant .. Respondent Siemens Technology and Vs. Deputy Commissioner of Se…

DCIT v. Sankhya Infotech Ltd. (12 Taxmann.com 169) — Cited in 5 Judgments | BharatTax