CIT v. Terna Shetkari SSK Ltd.

168 Taxmann 266High Court2008#2029 most cited
56

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Terna Shetkari SSK Ltd.

Appasaheb Nalawade Gadhinglaj Taluka Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income-Tax, Circle - 1, Kolhapur

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1953/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Manganga Sahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commissioner of Income-Tax, Circle - 2, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1915/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Mohanrao Shindesahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commissioner of Income Tax, Circle -1, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1897/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Shri Ganesh Sahakari Sakhar Karkhana Ltd, Ahmednagar vs. Assistant Commissioner of Income-Tax, Circle, Ahmednagar

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1886/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Karmaveer Shankarrao Kale Sahakari Sakhar Karkhana Ltd, Ahmednagar vs. Deputy Commissioner Ofincome Tax, Ahmednagar Circle, Ahmednagar

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1876/PUN/2017[2009-10]Status: DisposedITAT Pune01 Oct 2019AY 2009-10

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Sonhira Sahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commissioner of Income-Tax, Circle - 2, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1783/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Sonhira Sahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commissioner of Income-Tax, Circle - 2, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1782/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Rajarambapu Patil Ssk Limited, Sangli vs. Assistant Commissioner of Income-Tax, Circle - 2, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1767/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Tatyasaheb Kore Warana Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income-Tax, Circle - 1, Kolhapur

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1756/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Sadashivrao Mandlik Kagal Tal. Sah. Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income-Tax, Circle - 1, Kolhapur

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1731/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Bhogawati Sah. Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Circle -1, Kolhapur

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1730/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Dudhganga Vedganga Sah. Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Circle -1, Kolhapur

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1729/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Vasantdada Sahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commisssioner of Income Tax, Circle -2, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1693/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Rena Sahakari Sakhar Karkhana Ltd, Latur vs. Deputy Commissioner of Income-Tax, Latur Circle, Latur

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1675/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Sahakar Maharshi Shankarrao Mohite Patil Ssk Ltd, Solapur vs. Assistant Commissioner of Income Tax, Solapur

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1318/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Kranti Ssk Ltd, Sangli vs. Assistant Commissioner of Income Tax, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1021/PUN/2017[2010-11]Status: DisposedITAT Pune01 Oct 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…