CIT v. Terna Shetkari SSK Ltd.

168 Taxmann 266High Court2008#2029 most cited
56

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Terna Shetkari SSK Ltd.

Manganga Sahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commissioner of Income Tax, Sangli

In the result, the appeals of assessees are allowed for statistical purposes

ITA 603/PUN/2017[2011-12]Status: DisposedITAT Pune20 Nov 2019AY 2011-12

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Mahankali Sahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commissioner of Income Tax, Sangli

In the result, the appeals of assessees are allowed for statistical purposes

ITA 314/PUN/2017[2010-11]Status: DisposedITAT Pune20 Nov 2019AY 2010-11

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Jawahar Shetkari Ssk Ltd, Kolhapur vs. Assistant Commissioner of Income-Tax, Ichalkaranj, Ichalkaranji

In the result, the appeals of assessees are allowed for statistical purposes

ITA 2153/PUN/2017[2014-15]Status: DisposedITAT Pune20 Nov 2019AY 2014-15

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Padamshree Dr. D.Y.Patil Sahakari Sakhar Karkhana Ltd., Kolhapur vs. Income-Tax Officer, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 1082/PUN/2017[2012-13]Status: DisposedITAT Pune20 Nov 2019AY 2012-13

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Padamshree Dr. D.Y.Patil Sahakari Sakhar Karkhana Ltd., Kolhapur vs. Assistant Commissioner of Income-Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 1081/PUN/2017[2011-12]Status: DisposedITAT Pune20 Nov 2019AY 2011-12

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Padamshree Dr. D.Y.Patil Sahakari Sakhar Karkhana Ltd., Kolhapur vs. Deputy Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 1080/PUN/2017[2010-11]Status: DisposedITAT Pune20 Nov 2019AY 2010-11

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Appasaheb Nalawade Gadhinglaj Taluka Ssk Ltd., Kolhapur vs. Deputy Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 1046/PUN/2017[2012-13]Status: DisposedITAT Pune20 Nov 2019AY 2012-13

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Appasaheb Nalawade Gadhinglaj Taluka Ssk Ltd., Kolhapur vs. Deputy Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 1045/PUN/2017[2011-12]Status: DisposedITAT Pune20 Nov 2019AY 2011-12

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Appasaheb Nalawade Gadhinglaj Taluka Ssk Ltd., Kolhapur vs. Deputy Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 1044/PUN/2017[2010-11]Status: DisposedITAT Pune20 Nov 2019AY 2010-11

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Bhimashankar Ssk Ltd, Pune vs. Dy. CIT, Pune

In the result, the appeals of assessees are allowed for statistical purposes

ITA 2453/PUN/2012[2009-10]Status: DisposedITAT Pune20 Nov 2019AY 2009-10

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Karmayogi Shankarraoji Patil Ssk Ltd, Pune vs. Income-Tax Officer, Ward - 6(1), Hq, Pune

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 2263/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Krantiagrani Dr. G.D. Bapu Lad Ssk Ltd, Sangli vs. Assistant Commissioner of Income-Tax, Circle - 2, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 2214/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Krantiagrani Dr. G.D. Bapu Lad Ssk Ltd, Sangli vs. Assistant Commissioner of Income-Tax, Circle - 2, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 2213/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Assistant Commissioner of Income-Tax, Ahmednagar Circle, Ahmednagar vs. Ashok Sahkari Sakhar Karkhana Limited, Ahmednagar

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 2200/PUN/2017[1998-99]Status: DisposedITAT Pune01 Oct 2019AY 1998-99

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Nira Bhima Sahakari Sakhar Karkhana Limited, Pune vs. Deputy Commissioner of Income-Tax, Circle - 14, Pune

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 2179/PUN/2017[2007-08]Status: DisposedITAT Pune01 Oct 2019AY 2007-08

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Assistant Commissioner of Income-Tax, Circle - 3, Aurangabad vs. M/S. Vaidyanath Sahakari Sakhar Karkhana Ltd, Beed

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 2167/PUN/2017[2013-14]Status: DisposedITAT Pune01 Oct 2019AY 2013-14

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Manganga Sahakari Sakhar Karkhana Limited, Sangli vs. Assistant Commissioner of Income-Tax, Circle - 2, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 2071/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Pd. Dr. Vithalrao Vikhe Patil Sahakari Sakhar Karkhana Ltd, Ahmednagar vs. Assistant Commissioner of Income-Tax, Ahmednagar Circle, Ahmednagar

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 2060/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Shri. Mahankali Sahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commissioner of Income-Tax, Circle - 2, Sangli

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1989/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…

Vridheshwar Sahakari Sakhar Karkhana Ltd, Ahmednagar vs. Assistant Commissioner of Income-Tax, Ahmednagar Circle, Ahmednagar

In the result, all the appeals are fully/partly allowed for statistical purposes in the manner aforesaid as the case may be

ITA 1960/PUN/2017[2014-15]Status: DisposedITAT Pune01 Oct 2019AY 2014-15

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…आयकर अपीऱीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No. Name of Appellant Name of Respondent Asst. Year No. 1-2 344/PUN/2017 Manganga Sahakari ACIT, Circle-2, 2010-11 545/PUN/2017 Sakhar Karkhana Ltd. Sangli 2012-13 A/p. Sonarsiddhanagar, Tal. Atpadi, Dist. Sangli-415 301 PAN:AAAAM1794J 3 1886/PUN/2017 Ganesh Sahakari Sakhar ACIT, Ahmednagar 2013-14 Karkhana Ltd. Circle, Ahmednagar A/p. Rajangaon Khurd, Tal. Rahata, Dist. Ahmednagar Pin-413 719 PAN: AAEAS0636H 4 1675/PUN/2017 Rena Sahakari Sakhar…