CIT v. Terna Shetkari SSK Ltd.

168 Taxmann 266High Court2008#2029 most cited
56

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Terna Shetkari SSK Ltd.

Shri Bhogawati Sah. Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 995/PUN/2017[2013-14]Status: DisposedITAT Pune20 Nov 2019AY 2013-14

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Shri Bhogawati Sah. Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 994/PUN/2017[2012-13]Status: DisposedITAT Pune20 Nov 2019AY 2012-13

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Shri Bhogawati Sah. Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 993/PUN/2017[2011-12]Status: DisposedITAT Pune20 Nov 2019AY 2011-12

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Shri Bhogawati Sah. Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 992/PUN/2017[2010-11]Status: DisposedITAT Pune20 Nov 2019AY 2010-11

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Vishwasrao Naik Sahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commissioner of Income Tax, Sangli

In the result, the appeals of assessees are allowed for statistical purposes

ITA 872/PUN/2017[2011-12]Status: DisposedITAT Pune20 Nov 2019AY 2011-12

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Shri Chh. Shahu Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 858/PUN/2017[2013-14]Status: DisposedITAT Pune20 Nov 2019AY 2013-14

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Shri Chh. Shahu Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 857/PUN/2017[2012-13]Status: DisposedITAT Pune20 Nov 2019AY 2012-13

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Shri Chh. Shahu Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 856/PUN/2017[2011-12]Status: DisposedITAT Pune20 Nov 2019AY 2011-12

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Shri Chh. Shahu Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Deputy Commissioner of Income Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 855/PUN/2017[2010-11]Status: DisposedITAT Pune20 Nov 2019AY 2010-11

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Jawahar Shetkari Ssk Ltd., Kolhapur vs. Assistant Commissioner of Income-Tax, Ichalkaranji

In the result, the appeals of assessees are allowed for statistical purposes

ITA 826/PUN/2017[2013-14]Status: DisposedITAT Pune20 Nov 2019AY 2013-14

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Jawahar Shetkari Ssk Ltd., Kolhapur vs. Assistant Commissioner of Income-Tax, Ichalkaranji

In the result, the appeals of assessees are allowed for statistical purposes

ITA 825/PUN/2017[2012-13]Status: DisposedITAT Pune20 Nov 2019AY 2012-13

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Jawahar Shetkari Ssk Ltd., Kolhapur vs. Assistant Commissioner of Income-Tax, Ichalkaranji

In the result, the appeals of assessees are allowed for statistical purposes

ITA 824/PUN/2017[2011-12]Status: DisposedITAT Pune20 Nov 2019AY 2011-12

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Jawahar Shetkari Ssk Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Ichalkaranji

In the result, the appeals of assessees are allowed for statistical purposes

ITA 823/PUN/2017[2010-11]Status: DisposedITAT Pune20 Nov 2019AY 2010-11

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Jawahar Shetkari Ssk Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Ichalkaranji

In the result, the appeals of assessees are allowed for statistical purposes

ITA 822/PUN/2017[2000-01]Status: DisposedITAT Pune20 Nov 2019AY 2000-01

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Jawahar Shetkari Ssk Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Ichalkaranji

In the result, the appeals of assessees are allowed for statistical purposes

ITA 821/PUN/2017[1999-2000]Status: DisposedITAT Pune20 Nov 2019AY 1999-2000

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Jawahar Shetkari Ssk Ltd, Kolhapur vs. Assistant Commissioner of Income Tax, Ichalkaranji

In the result, the appeals of assessees are allowed for statistical purposes

ITA 820/PUN/2017[1997-98]Status: DisposedITAT Pune20 Nov 2019AY 1997-98

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Kumbhi Kasari Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income-Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 719/PUN/2017[2013-14]Status: DisposedITAT Pune20 Nov 2019AY 2013-14

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Kumbhi Kasari Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income-Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 718/PUN/2017[2012-13]Status: DisposedITAT Pune20 Nov 2019AY 2012-13

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Kumbhi Kasari Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income-Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 717/PUN/2017[2011-12]Status: DisposedITAT Pune20 Nov 2019AY 2011-12

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

Kumbhi Kasari Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Deputy Commissioner of Income-Tax, Kolhapur

In the result, the appeals of assessees are allowed for statistical purposes

ITA 716/PUN/2017[2010-11]Status: DisposedITAT Pune20 Nov 2019AY 2010-11

Bench: Shri Anil Chaturvedi & Shri S.S. Viswanethra Ravisl.

Section 37(1)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER Sl. ITA No. Name of Appellant Name of Asst. Year No. Respondent 1 2453/PUN/2012 Bhimashankar DCIT, Circle-1(1), 2009-10 S.S.K. Ltd., Pune A/P. Pargaon, Tal.Ambegaon, Pune PAN : AAAAB0949G 2 314/PUN/2017 Mahankali S.S.K. ACIT, Circle-2, 2010-11 Ltd., Sangli A/P. & Tal. Kavthemahankal, Dist.-Sangli PAN : AAAAS4544E 3 603/PUN/2017 Manganga S.S.K. ACIT, Circle-2, 2011-12 Ltd., Sangli A/P. Sonarsiddhanagar, Tal. Atpadi, Dist. Sa…

CIT v. Terna Shetkari SSK Ltd. (168 Taxmann 266) — Cited in 56 Judgments | BharatTax