CIT v. Tasgaon Taluka S.S.K. Ltd.

103 Taxmann.com 57Supreme Court of India2019#254 most cited

What is CIT v. Tasgaon Taluka S.S.K. Ltd. authority for?

The Supreme Court holds that the issue of payment of excessive price on purchase of sugarcane by assesses is no longer res integra. The court elaborately dealt with this issue.

306

judgments rely on this decision, according to BharatTax’s citation analysis of 367,659 Indian tax judgments — from 2019 to 2025.

Also referred to as

CIT v. Tasgaon Taluka S.S.K. Ltd. · section 37(1) · sugarcane purchases · excessive price · business expenditure · approved Final Cane Price · FCP · res integra

Also reported as

262 Taxmann 176

Sections most often in play

Section 36(1)(xvii)Section 37(1)Section 155(19)Section 143(3)Section 40A(2)Section 142(1)Section 144BSection 254
Read the full judgment

Issues it is cited on

audi alteram partemsection 254section 37(1)opportunity of being heardsection 143section 14section 143(3)nfacbusinessdocumentinterest

Judgments citing CIT v. Tasgaon Taluka S.S.K. Ltd.

Hutatma Kisan Ahir Sahakari Sakhar Karkhana Ltd, Sangli vs. Dy. CIT, Sangli

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 2255/PUN/2012[2009-10]Status: DisposedITAT Pune01 May 2019AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Karmyogi Shankarraoji Patil Ssk Ltd., Pune vs. ITO, Pune

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 2233/PUN/2012[2009-10]Status: DisposedITAT Pune01 May 2019AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Kumbhi Kasari Sahakari Sakhar Karkhana Ltd, Kolhapur vs. ACIT, Kolhapur

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 2222/PUN/2012[2009-10]Status: DisposedITAT Pune01 May 2019AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Kumbhi Kasari Sahakari Sakhar Karkhana Ltd, Kolhapur vs. ACIT, Kolhapur

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 2221/PUN/2012[2006-07]Status: DisposedITAT Pune01 May 2019AY 2006-07

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Kumbhi Kasari Sahakari Sakhar Karkhana Ltd, Kolhapur vs. ACIT, Kolhapur

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 2220/PUN/2012[1989-90]Status: DisposedITAT Pune01 May 2019AY 1989-90

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Shri Datta Shetkari Sahakari Sakhar Karkhana Ltd., Kolhapur vs. Deputy Commissioner of Income-Tax

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 2204/PUN/2012[2009-10]Status: DisposedITAT Pune01 May 2019AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Satpuda Tapi Parisar Sahakari Sakhar Karkhana Ltd., Nandurbar vs. Jr. CIT, Spl. Range-I, Nashik

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1983/PUN/2012[1996-97]Status: DisposedITAT Pune01 May 2019AY 1996-97

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

ACIT, Sangli vs. Rajarambapu Patil Ssk Ltd, Sangli

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1858/PUN/2012[2009-10]Status: DisposedITAT Pune01 May 2019AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Sahakar Maharshi Shankarrao Mohite Patil Ssk, Solapur vs. Dy. CIT Cir-I Solapur, Solapur

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 184/PUN/2012[2001-02]Status: DisposedITAT Pune01 May 2019AY 2001-02

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Sahakar Maharshi Shankarrao Mohite Patil Ssk, Solapur vs. Dy. CIT Cir-I Solapur, Solapur

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 183/PUN/2012[1999-2000]Status: DisposedITAT Pune01 May 2019AY 1999-2000

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Shankar Sahakari Karkhana Ltd., Nanded vs. DCIT, Nanded

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1703/PUN/2012[1993-94]Status: DisposedITAT Pune01 May 2019AY 1993-94

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

ACIT, Nanded vs. Shri Shankar Sahkari Sakhar Karkhana Ltd., Nanded

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1687/PUN/2012[1993-94]Status: DisposedITAT Pune01 May 2019AY 1993-94

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Sahayadri Sakhar Karkhana Ltd., Satara vs. DCIT, Satara

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1648/PUN/2012[2008-09]Status: DisposedITAT Pune01 May 2019AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Shri Chhatrapati Sahakari Sakhar Karkhana Ltd, Pune vs. DCIT, Pune

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1541/PUN/2012[2008-09]Status: DisposedITAT Pune01 May 2019AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

ACIT, Pune vs. Shri Chhatrapati Sahakari Sakhar Karkhana Ltd, Pune

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1497/PUN/2012[2008-09]Status: DisposedITAT Pune01 May 2019AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

ACIT, Kolhapur vs. Shri Dudhganga Vedganga Sahakari Sakhar Karkhana Ltd, Kolhapur

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1443/PUN/2012[2007-08]Status: DisposedITAT Pune01 May 2019AY 2007-08

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

ACIT, Dhule vs. Shirpur Shetkari Sahakari Sakhar Karkhana Ltd, Dhule

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1289/PUN/2012[1994-95]Status: DisposedITAT Pune01 May 2019AY 1994-95

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Shri Chh Sahu Sahakari Sakhar Karkhana Ltd, Kolhapur vs. DCIT, Kolhapur

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1285/PUN/2012[2008-09]Status: DisposedITAT Pune01 May 2019AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Shri Chh Sahu Sahakari Sakhar Karkhana Ltd, Kolhapur vs. DCIT, Kolhapur

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1284/PUN/2012[2007-08]Status: DisposedITAT Pune01 May 2019AY 2007-08

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…

Shri Vithal Sahakari Sakhar Karkhana Ltd, Solapur vs. DCIT, Solapur

In the result, all the appeals of assessee and Revenue are allowed as indicated above

ITA 1270/PUN/2012[2008-09]Status: DisposedITAT Pune01 May 2019AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ऐ” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM Sr. ITA No. Name of appellant Name of the Respondent Assessment No. Year Siddheshwar Sahakari The Dy. Commissioner of 1 1992-93 1210/PUN/1997 Sakhar Karkhana Ltd., Income Tax, Spl. Range-2, Sillod, Dist. Aurangabad. Aurangabad The Asst. Commissioner Siddheshwar Sahakari 2 1628/PUN/2011 of Income Tax, Circle-1, Sakhar Karkhana Ltd., 1993-94 Aurangabad Sillod, Dist. Aurangabad.…