CIT v. Tasgaon Taluka S.S.K. Ltd.

103 Taxmann.com 57Supreme Court of India2019#244 most cited

What is CIT v. Tasgaon Taluka S.S.K. Ltd. authority for?

The CIT (Appeals) cannot confirm additions or disallowances based on an unsupported allegation that the appellant is not aggrieved and not interested in pursuing the appeal. Such an action violates principles of natural justice and is without jurisdiction.

306

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2025.

Also referred to as

CIT v. Tasgaon Taluka S.S.K. Ltd. · Section 37(1) · business expenditure · onus of proof · principles of justice · audi alteram partem · CIT(A) jurisdiction · arbitrary · perverse

Also reported as

262 Taxmann 176

Sections most often in play

Section 36(1)(xvii)Section 37(1)Section 155(19)Section 143(3)Section 40A(2)Section 142(1)Section 144BSection 254

Issues it is cited on

audi alteram partemsection 254section 37(1)opportunity of being heardsection 143section 14section 143(3)nfacbusinessdocumentinterest

Judgments citing CIT v. Tasgaon Taluka S.S.K. Ltd.

SHREE KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD., SURAT,BARDOLI vs. INCOME TAX OFFICER, WARD-1 , BARDOLI

ITA 209/SRT/2024[2016-17]Status: DisposedITAT Surat25 Nov 2025AY 2016-17

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog vs. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. vs. ACIT, Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari Circle, Navsari - 396360, Gujarat. Navsari "थायीलेख…

SHREE KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD.,BARDOLI vs. INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 738/SRT/2023[2012-13]Status: DisposedITAT Surat25 Nov 2025AY 2012-13

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog VS. ITO, Mandli Ltd., Baben, Bardoli, Surat - 394601, Gujarat Ward 1, Bardoli स्थायीलेखासं./जी आइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari - 396360, Gujarat. VS. ACIT, Navsari Circle, Navsari स्थायीलेख…

MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD,.,NA vs. ARIVS.ACIT, NAVSARI CIRCLE, , NAVSARI

ITA 17/SRT/2021[2012-13]Status: DisposedITAT Surat25 Nov 2025AY 2012-13

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand VS. ITO, Mandli Ltd., Baben, Bardoli, Surat - 394601, Gujarat Ward 1, Bardoli स्थायीलेखासं./जी आइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari - 396360, Gujarat. VS. ACIT, Navsari Circle, Navsari स्थायीलेखासं./जी…

MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD.,NA vs. ARIVS.ACIT, NAVSARI CIRCLE, NAVSARI

ITA 16/SRT/2021[2011-12]Status: DisposedITAT Surat25 Nov 2025AY 2011-12

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog vs. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. vs. ACIT, Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari Circle, Navsari - 396360, Gujarat. Navsari "थायीलेख…

ACIT, NA vs. ARI CIRCLE, NAVSARIVS.M/S. MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD.,, NAVSARI

ITA 225/SRT/2020[2014-15]Status: DisposedITAT Surat25 Nov 2025AY 2014-15

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog VS. ITO, Mandli Ltd., Baben, Bardoli, Surat - 394601, Gujarat Ward 1, Bardoli स्थायीलेखासं./जी आइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari - 396360, Gujarat. VS. ACIT, Navsari Circle, Navsari स्थायीलेख…

ACIT, NA vs. ARI CIRCLE., NAVSARIVS.M/S. MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD,, NAVASARI

ITA 224/SRT/2020[2013-14]Status: DisposedITAT Surat25 Nov 2025AY 2013-14

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Vs. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli स्थायीलेखासं./जी आइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari - 396360, Gujarat. Vs. ACIT, Navsari Circle, Navsari स्थायीलेखासं./जी…

ACIT, NA vs. ARI CIRCLE, NAVSARIVS.M/S. MAROLI VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD, NAVSARI

ITA 223/SRT/2020[2012-13]Status: DisposedITAT Surat25 Nov 2025AY 2012-13

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog vs. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. vs. ACIT, Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari Circle, Navsari - 396360, Gujarat. Navsari "थायीलेख…

ACIT, NA vs. ARI CIRCLE, NAVSARIVS.M/S. MAROLI VIBHAG, KAND UDYOG SAHAKARI MANDALI LTD., NAVSARI

ITA 222/SRT/2020[2011-12]Status: DisposedITAT Surat25 Nov 2025AY 2011-12

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog Mandli Ltd., Baben, Bardoli, Surat - 394601, Gujarat VS. ITO, Ward 1, Bardoli स्थायीलेखासं./जी आइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari - 396360, Gujarat. VS. ACIT, Navsari Circle, Navsari स्थायीलेख…

ACIT, NA vs. ARI CIRCLE, NAVSARIVS.SAHAKARI KHAND UDYOG MANDAL LTD, NAVSARI

ITA 221/SRT/2020[2014-15]Status: DisposedITAT Surat25 Nov 2025AY 2014-15

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog vs. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. vs. ACIT, Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari Circle, Navsari - 396360, Gujarat. Navsari "थायीलेख…

ACIT, NA vs. ARI CIRCLE, NAVSARIVS.M/S. SAHKARI KHAND UDYOG MANDAL LTD, NAVSARI

ITA 220/SRT/2020[2013-14]Status: DisposedITAT Surat25 Nov 2025AY 2013-14

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog vs. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. vs. ACIT, Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari Circle, Navsari - 396360, Gujarat. Navsari "थायीलेख…

ACIT, NA vs. ARI CIRCLE, NAVSARIVS.SAHKARI KHAND UDYOG MANDAL LTD, NAVSARI

ITA 219/SRT/2020[2012-13]Status: DisposedITAT Surat25 Nov 2025AY 2012-13

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog vs. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. vs. ACIT, Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari Circle, Navsari - 396360, Gujarat. Navsari "थायीलेख…

ACIT, NA vs. ARI CIRCLE, NAVSARIVS.SAHKARI KHAND UDYOG MANDAL LTD, NAVSARI

ITA 218/SRT/2020[2011-12]Status: DisposedITAT Surat25 Nov 2025AY 2011-12

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog vs. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. vs. ACIT, Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari Circle, Navsari - 396360, Gujarat. Navsari "थायीलेख…

SAHAKARI KHAND UDYOG MANDAL LTD,NAVASARI vs. ACIT, NAVASARI CIRCLE, NAVASARI, NAVASARI

ITA 214/SRT/2020[2014-15]Status: DisposedITAT Surat25 Nov 2025AY 2014-15

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog vs. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. vs. ACIT, Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari Circle, Navsari - 396360, Gujarat. Navsari "थायीलेख…

SAHAKARI KHAND UDUOG MANDAL LTD.,NA vs. ARIVS.DCIT, NAVSARI CIRCLE, NAVSARI, NAVSARI

ITA 213/SRT/2020[2013-14]Status: DisposedITAT Surat25 Nov 2025AY 2013-14

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog VS. ITO, Mandli Ltd., Baben, Bardoli, Surat - 394601, Gujarat Ward 1, Bardoli स्थायीलेखासं./जी आइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari - 396360, Gujarat. VS. ACIT, Navsari Circle, Navsari स्थायीलेख…

SAHADARI KHAND UDYOG MANDAL LTD.,,NA vs. ARIVS.ACIT, NAVSARI CIRCLE, NAVSARI, NAVSARI

ITA 212/SRT/2020[2012-13]Status: DisposedITAT Surat25 Nov 2025AY 2012-13

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYs: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog Mandli Ltd., Baben, Bardoli, Surat - 394601, Gujarat vs. ITO, Ward 1, Bardoli स्थायीलेखासं./जीआइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari - 396360, Gujarat. vs. ACIT, Navsari Circle, Navsari स्थायीलेखा…

SAHAKARI KHAND UDYOG MANDAL LTD.,,GANDEVI vs. ACIT, NAVSARI CIRCLE, NAVSARI, NAVSARI

ITA 211/SRT/2020[2011-12]Status: DisposedITAT Surat25 Nov 2025AY 2011-12

Bench: Shri Dinesh Mohan Sinha & Shri Bijyananda Pruseth

Section 143(3)Section 37(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER AND SHRI BIJYANANDA PRUSETH, ACCOUNTANT MEMBER ITA Nos. 738/SRT/2023 and 209/SRT/2024 AYS: (2012-13 and 2016-17) (Physical Hearing) Shree Khedut Sahakari Khand Udhyog VS. ITO, Mandli Ltd., Baben, Ward 1, Bardoli, Surat - 394601, Gujarat Bardoli स्थायीलेखासं./जी आइआरसं./PAN/GIR No: AAAAS4554N (Appellant) (Respondent) ITA Nos. 211 to 214/SRT/2020 (AYs: 2011-12 to 2014-15) Sahakari Khand Udhyog Mandal Ltd. Gandevi Sugar, Gandevi, Tal. Gandevi, Navsari - 396360, Gujarat. VS. ACIT, Navsari Circle, Navsari स्थायीलेख…

SHREE SOMESHWAR SSK LTD,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

In the result, appeal of the assessee is allowed for statistical purposes

ITA 1957/PUN/2018[2014-15]Status: DisposedITAT Pune28 Jun 2023AY 2014-15
For Appellant: Shri Prasanna L. Joshi, CAFor Respondent: Shri Prakash Mane, DR

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE „B‟ BENCHES :: PUNE BEFORE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER & SHRI G.D. PADMAHSHALI, ACCOUNTANT MEMBER Shree Someshwar Sahakari vs DCIT, Circle-14, Sakhar Karkhana Ltd., Pune. Someshwarnagar, Tal- Baramati, Dist. Pune. PAN: AAAAS 2034 B Appellant/Assessee Respondent /Revenue Assessee by : Shri Prasanna L. Joshi, CA Revenue by : Shri Prakash Mane, DR Date of hearing : 19/06/2023 Date of pronouncement : 28/06/2023 O R D E R Per PARTHA SARATHI CHAUDHURY, JM: This appeal preferred by the assessee emanates from the order of Commissioner of Income Tax (Appeals)-7…

PADMASHRI DR. D. Y. PATIL SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOLHAPUR

Appeals are allowed for statistical purposes in above terms

ITA 338/PUN/2023[2016-17]Status: DisposedITAT Pune15 May 2023AY 2016-17

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri M.K. KulkaraniFor Respondent: Shri Sardar Singh Meena
Section 143(3)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B” : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER ITA.Nos.338 & 337/PUN./2023 Assessment Years 2016-2017 & 2017-2018 Padmashri Dr. D.Y. Patil The ACIT, Circle-1, Sahakari Sakhar Karkhana Ltd., Dnyanshantinagar. At 31-C/2, E-Ward, Tara Bai Vesraf Palsambe, P.O. Aslaj, vs. Park, Kolhapur – 416 003. Ta. Gaganbawada, Kolhapur. Maharashtra. PIN 416 206 Maharashtra. PAN AAAAS6831N (Appellant) (Respondent) For Assessee : Shri M.K. Kulkarani For Revenue : Shri Sardar Singh Meena Date of Hearing : 03.05.2023 Date of Pr…

PADMASHRI DR. D. Y. PATIL SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOLHAPUR

Appeals are allowed for statistical purposes in above terms

ITA 337/PUN/2023[2017-18]Status: DisposedITAT Pune15 May 2023AY 2017-18

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri M.K. KulkaraniFor Respondent: Shri Sardar Singh Meena
Section 143(3)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B” : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER ITA.Nos.338 & 337/PUN./2023 Assessment Years 2016-2017 & 2017-2018 Padmashri Dr. D.Y. Patil The ACIT, Circle-1, Sahakari Sakhar Karkhana Ltd., Dnyanshantinagar. At 31-C/2, E-Ward, Tara Bai Vesraf Palsambe, P.O. Aslaj, vs. Park, Kolhapur – 416 003. Ta. Gaganbawada, Kolhapur. Maharashtra. PIN 416 206 Maharashtra. PAN AAAAS6831N (Appellant) (Respondent) For Assessee : Shri M.K. Kulkarani For Revenue : Shri Sardar Singh Meena Date of Hearing : 03.05.2023 Date of Pr…

SHREE SOMESHWAR SSK LTD,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14,, PUNE

Appeal is allowed for statistical purposes in above terms

ITA 390/PUN/2018[2013-14]Status: DisposedITAT Pune15 May 2023AY 2013-14

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Prasanna JoshiFor Respondent: Shri Sardar Singh Meena
Section 143(3)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B” : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.390/PUN./2018 Assessment Year 2013-2014 Shree Someshwar SSK Ltd., The DCIT, Circle-14, Tal. Baramati, Dist. Pune vs. Bodhi Towers, Salisbury PIN – 412 306. Park, Pune – 37. PAN AAAAS2034B Maharashtra. (Appellant) (Respondent) For Assessee : Shri Prasanna Joshi For Revenue : Shri Sardar Singh Meena Date of Hearing : 03.05.2023 Date of Pronouncement : 15.05.2023 ORDER PER SATBEER SINGH GODARA, J.M. : This assessee’s appeal for assessment year 2013- 2014,…

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