552 (SC) Zaveri Diamonds v. CIT 11-12 3

118 Taxmann.com 166High Court2020#1826 most cited

What is 552 (SC) Zaveri Diamonds v. CIT 11-12 3 authority for?

The court considers the evidentiary value of unaudited books and loose papers when assessing income, particularly concerning trade creditors and their verification.

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judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2025.

Also referred to as

Zaveri Diamonds v. CIT · section 68 · section 69 · section 133(6) · unaudited books · loose papers · trade creditors · verification of creditors · peak credit theory · panchnama

Issues it is cited on

Judgments citing 552 (SC) Zaveri Diamonds v. CIT 11-12 3

Mohamed Thajudeen Abuthahir, Sirkali Chennai vs. ITO Ward 2, Nagapattinam Chennai

In the result, appeal filed by the assessee is partly allowed

ITA 650/CHNY/2023[2017-18]Status: DisposedITAT Chennai23 Aug 2023AY 2017-18

Bench: Shri Manjunatha. G, Hon’Bleआयकर अपील सं./Ita No.: 650/Chny/2023 िनधा"रण वष" / Assessment Year: 2017-18 Mohamed Thajudeen Abuthahir, The Income Tax Officer, 17, Railway Road, V. Ward-2, Sirkali – 609 110. Nagapattinam. Tamilnadu. [Pan: Afdpa-4979-C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri. N. Arjun Raj, Ca ""यथ" क" ओर से/Respondent By : Shri. D. Hema Bhupal, Jcit सुनवाई क" तारीख/Date Of Hearing : 03.08.2023 घोषणा क" तारीख/Date Of Pronouncement : 23.08.2023

For Appellant: Shri. N. Arjun Raj, CAFor Respondent: Shri. D. Hema Bhupal, JCIT
Section 1Section 69A

…आयकर अपीलीय अिधकरण, ‘ए (एस एम सी)’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A (SMC)’ BENCH, CHENNAI "ी मंजुनाथ. जी, लेखा सद"य के सम" BEFORE SHRI MANJUNATHA. G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 650/Chny/2023 िनधा"रण वष" / Assessment Year: 2017-18 Mohamed Thajudeen Abuthahir, The Income tax Officer, 17, Railway Road, v. Ward-2, Sirkali – 609 110. Nagapattinam. Tamilnadu. [PAN: AFDPA-4979-C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri. N. Arjun Raj, CA ""यथ" क" ओर से/Respondent by : Shri. D. Hema Bhupal, JCIT सुनवाई क" तारीख/Date of Hearing : 03.08.2023…