ALKEM LABORATORIES LIMITED,PATNA vs ACIT, CIRCLE-1, PATNA

Income Tax Appellate Tribunal, “PATNA” BENCH, PATNA

Before: SHRI RAJPAL YADAV, HON’BLE & SHRI MANISH BORAD, HON’BLE

For Appellant: Shri A.K. Rastogi, Sr. Advocate and Shri Rakesh Kumar, Advocate

Hearing: 30/08/2022Pronounced: 12/12/2022

आदेश क� �ितिलिप अ�ेिषत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent 3. संबंिधत आयकर आयु� / Concerned Pr. CIT 4. आयकर आयु� अपील ( ) / The CIT(A)- 5. िवभागीय �ितिनिध, आयकर अपीलीय अिधकरण, पटना /DR,ITAT, Patna, 6. गाड� फाईल /Guard file.

आदेशानुसार/ BY ORDER, TRUE COPY

Assistant Registrar आयकर अपीलीय अिधकरण ITAT, Patna

ALKEM LABORATORIES LIMITED,PATNA vs. ACIT, CIRCLE-1, PATNA