Commissioner of Income Tax vs. Agriculturl Market Committee
ITTA/118/2011HC TelanganaHBHC01069562201120 April 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN5 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Sam Global Securities87 citing336 ITR 112 · 2011 · HC
- Deverajan v. Tamilnadu Farmers Service Co-Operative Federation4 citing131 ITR 506 · HC
- Jai Bhagwan Om Parkash v. Director of Inspection4 citing208 ITR 424 · 1994
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