Jai Bhagwan Om Parkash v. Director of Inspection

208 ITR 424Reported decision1994#19924 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2011 to 2023.

Judgments citing Jai Bhagwan Om Parkash v. Director of Inspection

COMNR.OF INCOME TAX vs. SIKHYA O ANUSANDHAN

ITA/117/2011HC Orissa03 Jan 2023

Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Section 153A

…Page 1 of 5 IN THE HIGH COURT OF ORISSA AT CUTTACK ITA Nos.117, 118, 119, 120, 121, 122 and 123 of 2011 Commissioner of Income Tax, Bhubaneswar …. Appellant Mr. Radheshyam Chimanka, Senior Standing Counsel along with Mr. Avinash Kedia, Junior Standing Counsel for the Revenue Department -versus- Sikhya ‘O’ Anusandhan …. Respondent Mr. Siddhartha Ray, Senior Counsel assisted by Mr. K. K. Sahoo, Advocate CORAM: THE CHIEF JUSTICE JUSTICE M.S. R…

Commissioner of Income Tax vs. Agriculturl Market Committee

ITTA/119/2011HC Telangana20 Apr 2011

Bench: V.V.S.RAO,RAMESH RANGANATHAN

Section 153A

…Page 1 of 5 IN THE HIGH COURT OF ORISSA AT CUTTACK ITA Nos.117, 118, 119, 120, 121, 122 and 123 of 2011 Commissioner of Income Tax, Bhubaneswar …. Appellant Mr. Radheshyam Chimanka, Senior Standing Counsel along with Mr. Avinash Kedia, Junior Standing Counsel for the Revenue Department -versus- Sikhya ‘O’ Anusandhan …. Respondent Mr. Siddhartha Ray, Senior Counsel assisted by Mr. K. K. Sahoo, Advocate CORAM: THE CHIEF JUSTICE JUSTICE M.S. R…

Commissioner of Income Tax vs. Agriculturl Market Committee

ITTA/118/2011HC Telangana20 Apr 2011

Bench: V.V.S.RAO,RAMESH RANGANATHAN

Section 153A

…Page 1 of 5 IN THE HIGH COURT OF ORISSA AT CUTTACK ITA Nos.117, 118, 119, 120, 121, 122 and 123 of 2011 Commissioner of Income Tax, Bhubaneswar …. Appellant Mr. Radheshyam Chimanka, Senior Standing Counsel along with Mr. Avinash Kedia, Junior Standing Counsel for the Revenue Department -versus- Sikhya ‘O’ Anusandhan …. Respondent Mr. Siddhartha Ray, Senior Counsel assisted by Mr. K. K. Sahoo, Advocate CORAM: THE CHIEF JUSTICE JUSTICE M.S. R…

Commissioner of Income Tax-2 vs. Agricultural Market Committee

ITTA/117/2011HC Telangana20 Apr 2011

Bench: V.V.S.RAO,RAMESH RANGANATHAN

Section 153A

…Page 1 of 5 IN THE HIGH COURT OF ORISSA AT CUTTACK ITA Nos.117, 118, 119, 120, 121, 122 and 123 of 2011 Commissioner of Income Tax, Bhubaneswar …. Appellant Mr. Radheshyam Chimanka, Senior Standing Counsel along with Mr. Avinash Kedia, Junior Standing Counsel for the Revenue Department -versus- Sikhya ‘O’ Anusandhan …. Respondent Mr. Siddhartha Ray, Senior Counsel assisted by Mr. K. K. Sahoo, Advocate CORAM: THE CHIEF JUSTICE JUSTICE M.S. R…

Jai Bhagwan Om Parkash v. Director of Inspection (208 ITR 424) — Cited in 4 Judgments | BharatTax