Deverajan v. Tamilnadu Farmers Service Co-Operative Federation

Comnr.of Income Tax vs. Sikhya O Anusandhan

Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN

…Page 1 of 5 IN THE HIGH COURT OF ORISSA AT CUTTACK ITA Nos.117, 118, 119, 120, 121, 122 and 123 of 2011 Commissioner of Income Tax, Bhubaneswar …. Appellant Mr. Radheshyam Chimanka, Senior Standing Counsel along with Mr. Avinash Kedia, Junior Standing Counsel for the Revenue Department -versus- Sikhya ‘O’ Anusandhan …. Respondent Mr. Siddhartha Ray, Senior Counsel assisted by Mr. K. K. Sahoo, Advocate CORAM: THE CHIEF JUSTICE JUSTICE M.S. R…

Commissioner of Income Tax vs. Agriculturl Market Committee

Bench: V.V.S.RAO,RAMESH RANGANATHAN

Commissioner of Income Tax vs. Agriculturl Market Committee

Bench: V.V.S.RAO,RAMESH RANGANATHAN

Commissioner of Income Tax-2 vs. Agricultural Market Committee

Bench: V.V.S.RAO,RAMESH RANGANATHAN