The Commissoner of Income Tax I , vs. M/s. Alpha Thought Technologies P Ltd.,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Apollo Tyres Ltd. v. CIT

  122 Taxmann 562 · 2002 · SC · Read judgment
  657 citing
• CIT v. Shoorji Vallabhdas & Co.

  46 ITR 144 · 1962 · SC
  551 citing
• CIT v. Rajendra Prasad Moody

  115 ITR 519 · 1978 · SC
  386 citing
• CIT v. Lakshmi Machine Works

  290 ITR 667 · 2007 · SC · Read judgment
  163 citing
• 82 ITR 363 (SC); Tuticorin Alkali Chemicals & Fertilizers Ltd. v. CIT

  93 Taxmann 502 · 1997 · SC
  72 citing
• JCIT v. Rolta India Ltd.

  330 ITR 470 · 2011 · SC · Read judgment
  44 citing
• Seth R. Dalmia v. CIT

  110 ITR 644 · 1977 · SC
  40 citing
• CIT v. Metal & Chromium Plater (P.) Ltd.

  415 ITR 123 · 2019 · HC
  29 citing
• CIT v. H.H. Maharani Vijaykuverba Saheb of Morvi

  100 ITR 67 · 1975 · HC
  27 citing
• INKS LTD. v. PRINCIPAL COMMISSIONER OF INCOME TAX

  407 ITR 681 · 2018 · HC
  11 citing
• COOPERATIVE SALE SOCIETY LTD. v. INCOME TAX OFFICER

  231 Taxmann 794 · 2015 · HC
  10 citing
• SOUTH LTD. v. COMMISSIONER OF INCOME TAX

  378 ITR 410 · 2015 · HC · Read judgment
  9 citing
• RAM HOTELS (P) LTD. v. COMMISSIONER OF INCOME TAX-III

  237 Taxmann 564 · 2016 · HC
  7 citing
• COTTON AND GINNING AND PRESSING INDUSTRIES v. ASSISTANT COMMISSIONER OF INCOME TAX

  284 CTR 300 · 2016 · HC
  3 citing
• INSTRADE CORPORATION LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX

  235 Taxmann 374 · 2015 · HC
  3 citing