COTTON AND GINNING AND PRESSING INDUSTRIES v. ASSISTANT COMMISSIONER OF INCOME TAX

284 CTR 300High Court2016#24215 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2016 to 2020.

Judgments citing COTTON AND GINNING AND PRESSING INDUSTRIES v. ASSISTANT COMMISSIONER OF INCOME TAX

COTTON AND GINNING AND PRESSING INDUSTRIES v. ASSISTANT COMMISSIONER OF INCOME TAX (284 CTR 300) — Cited in 3 Judgments | BharatTax