SYED ABBAS MIAH vs. INCOME TAX OFFICER,WARD-I,KURNOOL
ITTA/128/2018HC TelanganaHBHC01001798201825 April 201850 pages
Cases cited in this judgment(9)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Stainless Ltd. (2) v. State of Haryana6 citing7 SCC 241 · 2006
- 1962 SCC OnLine SC 615 citing1962 SCC OnLine SC 61 · 1962
- 1962 SCC OnLine SC 85 citing1962 SCC OnLine SC 8 · 1962
- 2023 SCC OnLine SC 13765 citing2023 SCC OnLine SC 1376 · 2023
- 648 (Deep Chand and Ors. v. State of Uttar Pradesh and Others)5 citing1963 SCC OnLine KER 36 · 1963
- Cases 125 (Jayam And Company v. Assistant Commissioner and Another)5 citing1975 SCC OnLine CAL 274 · 1975
- Cases 815 (State of Uttar Pradesh and Others v. Indian Oil Corporation Limited and Others)5 citing2017 SCC OnLine SC 2197 · 2017
- Tea Co. Ltd. v. State of Assam, AIR 1961 SC 2325 citing1 SCR 809 · 1961
- 5 citing
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