Cases 815 (State of Uttar Pradesh and Others v. Indian Oil Corporation Limited and Others)

Principal Commissioner of Income Tax-17, Kolkata vs. M/S. Radhashyam Tirthabasi Paul

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…1 IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION ORIGINAL SIDE Present: The Hon’ble Justice Debangsu Basak And The Hon’ble Justice Md. Shabbar Rashidi APO 106 of 2018 IA NO: GA 2 of 2013 (Old No: GA 2741 of 2013) STATE OF WEST BENGAL AND ORS. VS. PEPSICO INDIA HOLDINGS PRIVATE LIMITED WITH APO 107 OF 2018 IA NO: GA 2 OF 2013 (Old No: GA 2744 of 2013) JOINT COMMISSIONER, COMMERCIAL TAX, GROUP I, BARRACKPUR & ORS. VS. CENTURY EXTRUSIONS LTD & ANR. WITH APO 108 OF 2018 IA NO: GA 2 OF 2013 (Old No: GA 2750 OF 2013) STATE OF WEST BENGAL & ANR. VS. SIEMENS LTD &…

Principal Commissioner of Income Tax -2, Kolkata vs. M/S. Agr Automobiles Pvt Ltd

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…1 IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION ORIGINAL SIDE Present: The Hon’ble Justice Debangsu Basak And The Hon’ble Justice Md. Shabbar Rashidi APO 106 of 2018 IA NO: GA 2 of 2013 (Old No: GA 2741 of 2013) STATE OF WEST BENGAL AND ORS. VS. PEPSICO INDIA HOLDINGS PRIVATE LIMITED WITH APO 107 OF 2018 IA NO: GA 2 OF 2013 (Old No: GA 2744 of 2013) JOINT COMMISSIONER, COMMERCIAL TAX, GROUP I, BARRACKPUR & ORS. VS. CENTURY EXTRUSIONS LTD & ANR. WITH APO 108 OF 2018 IA NO: GA 2 OF 2013 (Old No: GA 2750 OF 2013) STATE OF WEST BENGAL & ANR. VS. SIEMENS LTD &…

Principal Commissioner of Income Tax-1, Kolkata vs. Last Peak Data Private Limited

Bench: HON'BLE JUSTICE RAJESH BINDAL, CHIEF JUSTICE (ACTING),HON'BLE JUSTICE ANIRUDDHA ROY

…1 IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION ORIGINAL SIDE Present: The Hon’ble Justice Debangsu Basak And The Hon’ble Justice Md. Shabbar Rashidi APO 106 of 2018 IA NO: GA 2 of 2013 (Old No: GA 2741 of 2013) STATE OF WEST BENGAL AND ORS. VS. PEPSICO INDIA HOLDINGS PRIVATE LIMITED WITH APO 107 OF 2018 IA NO: GA 2 OF 2013 (Old No: GA 2744 of 2013) JOINT COMMISSIONER, COMMERCIAL TAX, GROUP I, BARRACKPUR & ORS. VS. CENTURY EXTRUSIONS LTD & ANR. WITH APO 108 OF 2018 IA NO: GA 2 OF 2013 (Old No: GA 2750 OF 2013) STATE OF WEST BENGAL & ANR. VS. SIEMENS LTD &…

Principal Commissioner of Income Tax-1, Kolkata vs. Paramount Properties & Estate Development Limited

Bench: HON'BLE JUSTICE RAJESH BINDAL, CHIEF JUSTICE (ACTING),HON'BLE JUSTICE ANIRUDDHA ROY

…1 IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION ORIGINAL SIDE Present: The Hon’ble Justice Debangsu Basak And The Hon’ble Justice Md. Shabbar Rashidi APO 106 of 2018 IA NO: GA 2 of 2013 (Old No: GA 2741 of 2013) STATE OF WEST BENGAL AND ORS. VS. PEPSICO INDIA HOLDINGS PRIVATE LIMITED WITH APO 107 OF 2018 IA NO: GA 2 OF 2013 (Old No: GA 2744 of 2013) JOINT COMMISSIONER, COMMERCIAL TAX, GROUP I, BARRACKPUR & ORS. VS. CENTURY EXTRUSIONS LTD & ANR. WITH APO 108 OF 2018 IA NO: GA 2 OF 2013 (Old No: GA 2750 OF 2013) STATE OF WEST BENGAL & ANR. VS. SIEMENS LTD &…

Syed Abbas Miah vs. Income Tax Officer, Ward-I, Kurnool