Cases 125 (Jayam And Company v. Assistant Commissioner and Another)

1975 SCC OnLine CAL 274Reported decision1975#17099 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2018 to 2022.

Judgments citing Cases 125 (Jayam And Company v. Assistant Commissioner and Another)

Cases 125 (Jayam And Company v. Assistant Commissioner and Another) (1975 SCC OnLine CAL 274) — Cited in 5 Judgments | BharatTax