The Commissioner of Income-Tax (central) vs. Himagiri Green Fields Pvt Ltd.,
ITTA/492/2013HC TelanganaHBHC01053748201324 October 201312 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
- 10 citing
- Helen C. Rebello (Mrs.) & Ors. v. Maharashtra State Road Transport Corporation & Anr.4 citing1 SCC 90 · 1999
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