Helen C. Rebello (Mrs.) & Ors. v. Maharashtra State Road Transport Corporation & Anr.

1 SCC 90Reported decision1999#18533 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2013 to 2017.

Judgments citing Helen C. Rebello (Mrs.) & Ors. v. Maharashtra State Road Transport Corporation & Anr.

Pr Commissioner of Income Tax -1 vs. Alcatel Lucent India Ltd

ITA/515/2017HC Delhi18 Jul 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

…m the compensation payable under the Impugned Award. 6. The learned counsel for the Insurance Company, placing reliance on the judgments of the Supreme Court in Helen C. Rebello (Mrs) & Ors. v. Maharashtra State Road Transport Corporation & Anr., (1999) 1 SCC 90; United India Insurance Co. Ltd. & Ors. v. Patrica Jean Mahajan And Ors., (2002) 6 SCC 281; and Reliance General Insurance Ltd. v. Shashi Sharma & Ors., (2016) 9 SCC 627, submits that the amount Digitally Signed By:SUNIL Signing Date:10.01.2024 12:30:50 Signature Not Verified…

The Commissioner of Income Tax-III vs. M/S Resource Technologies Pvt. Ltd

ITTA/282/2006HC Telangana14 Mar 2016

Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

The Commissioner of Income-Tax (central) vs. Himagiri Green Fields Pvt Ltd

ITTA/492/2013HC Telangana24 Oct 2013

The Commissioner of Income Tax vs. Sri S. Nanda Gopal Reddy

In the result, this appeal is allowed in part

ITTA/264/2013HC Telangana12 Jul 2013

Section 166

…1 M.A. No. 264 of 2013 IN THE HIGH COURT OF JHARKHAND AT RANCHI M.A. No.264 of 2013 ------ New India Assurance Co. Ltd. Dhanbad, through its Divisional Manager, B.P. Agrwala Building, P.O. & P.S. Dhansar, Town & Dist. Dhanbad .... .... …. Appellant Versus 1. Manabendra Mahto son of late Baul Mahato 2. Anita Mahato daughter of Manabendra Mahto 3. Prodyut Mahato son of Manabend…