COMMISSIONER OF INCOME TAX (T.D.S.) JAIPUR vs. M/S EID MOHD. NIZAMUDDIN
ITA/22/2019HC RajasthanRJHC02020020201914 December 2019Bench: SABINA,NARENDRA SINGH DHADDHA18 pages
Cases cited in this judgment(6)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Rajnesh v. Neha33 citing2 SCC 324 · 2021
- Jasbir Kaur Sehgal v. District Judge, Dehradun and Ors.10 citing7 SCC 7 · 1997
- Kachwaha v. Anil Kachwaha6 citing16 SCC 715 · 2014
- Bharat Petroleum Corporation v. N.R. Vairamani and Anr.4 citing8 SCC 579 · 2004
- Nitin Sharma v. Sunita Sharma and Others4 citing2021 SCC OnLine DEL 694 · 2021
- Vinny Parmvir Parmar v. Parmvir Parmar4 citing13 SCC 112 · 2011
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