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Bharat Petroleum Corporation v. N.R. Vairamani and Anr.

8 SCC 579Reported decision2004#21402 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2011 to 2023.

Judgments citing Bharat Petroleum Corporation v. N.R. Vairamani and Anr.

Principal Commnr. of Income Tax, Sambalpur vs. Binay Kumar Jindal, HUF

ITA/7/2023HC Orissa02 Mar 2023

Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rakesh Modi vs. Dy.Commnr. of Income Tax

ITA/22/2019HC Orissa31 Jan 2023

Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Commissioner of Income Tax (T.D.S.) Jaipur vs. M/S Eid Mohd. Nizamuddin

ITA/22/2019HC Rajasthan14 Dec 2019

Bench: SABINA,NARENDRA SINGH DHADDHA

Commissioner of Income Tax vs. Agricultural Market Committee

ITTA/227/2011HC Telangana27 Jun 2011

Bench: V.V.S.RAO,RAMESH RANGANATHAN

Bharat Petroleum Corporation v. N.R. Vairamani and Anr. (8 SCC 579) — Cited in 4 Judgments | BharatTax