Nitin Sharma v. Sunita Sharma and Others

2021 SCC OnLine DEL 694Reported decision2021#19784 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2023.

Judgments citing Nitin Sharma v. Sunita Sharma and Others

Rakesh Modi vs. Dy.Commnr. of Income Tax

ITA/22/2019HC Orissa31 Jan 2023

Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Commissioner of Income Tax (T.D.S.) Jaipur vs. M/S Eid Mohd. Nizamuddin

ITA/22/2019HC Rajasthan14 Dec 2019

Bench: SABINA,NARENDRA SINGH DHADDHA

Pr. Commissioner of Income Tax, Delhi -2 vs. M/S. Bharti Ventures Ltd

ITA/611/2018HC Delhi13 Dec 2018

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Section 125Section 397

…CRL.REV.P.611/2018 Page 1 of 10 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Reserved on: 25.07.2023 Pronounced on: 21.08.2023 + CRL.REV.P. 611/2018 UMA GOGIA ..... Petitioner Through: Mr. K.K. Sharma, Advocate versus KIRAN KUMAR ..... Respondent Through: Mr. Pradyumna Singh, Advocate CORAM: HON'BLE MS. JUSTICE SWARANA KANTA SHARMA JUDGMENT SWARANA KANTA SHARMA, J. 1. The present revision petition under Section 397 of the Code of Criminal Procedure, 1973 ('Cr.P.C.') has been file…

The Pr.Commissioner of Income Tax -1 (International Taxation) vs. Ge Jenbacher Gmbh & Co

ITA/666/2018HC Delhi01 Jun 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Section 125Section 127Section 401Section 482

…NEUTRAL CITATION NO. 2023:DHC:2411 CRL. REV.P. 666/2018 Page 1 of 18 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Reserved on: 17.03.2023 Pronounced on: 06.04.2023 + CRL.REV.P. 666/2018 MARRYAMMA@MARYAMAL ..... Petitioner Through: Ms. Shweta Patel, Advocate versus SHRI MANI ..... Respondent Through: None. CORAM: HON'BLE MS. JUSTICE SWARANA KANTA SHARMA JUDGMENT SWARANA KANTA SHARMA, J. 1.…