ACIT, CIRCLE-3(2), AHMEDABAD vs M/S. KRAFT LAMINATE, AHMEDABAD

Income Tax Appellate Tribunal, “C” BENCH, AHMEDABAD

Before: SHRI P.M. JAGTAP, VICE- & SHRI T.R. SENTHIL KUMAR

Hearing: 24/02/2022Pronounced: 16/03/2022

आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent. 3. संबं�धत आयकर आयु�त / Concerned CIT 4. आयकर आयु�त ( अपील ) / The CIT(A)- 5. �वभागीय ��त�न�ध आयकर अपील�य अ�धकरण/DR,ITAT, Ahmedabad, , 6. गाड� फाईल /Guard file.

आदेशानुसार/ BY ORDER, TRUE COPY

सहायक पंजीकार (Asstt. Registrar) आयकर अपील�य अ�धकरण ITAT, Ahmedabad

ACIT, CIRCLE-3(2), AHMEDABAD vs. M/S. KRAFT LAMINATE, AHMEDABAD