SHRI HIRALAL D. THAKKAR,AHMEDABAD vs THE PR. CIT (CENTRAL), , AHMEDABAD

Income Tax Appellate Tribunal, “A” BENCH, AHMEDABAD

Before: S/SHRI PRAMOD M. JAGTAP & T.R. SENTHIL KUMAR

For Appellant: Shri Divyang Shah, AR

Hearing: 24/05/2022Pronounced: 07/07/2022

आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : अपीलाथ� / The Appellant 1. ��यथ� / The Respondent. 2. संबं�धत आयकर आयु�त / Concerned CIT 3. आयकर आयु�त ( अपील ) 4. / The CIT(A)- �वभागीय ��त�न�ध , आयकर अपील�य अ�धकरण , राजोकट/DR,ITAT, Ahmedabad, 5. गाड� फाईल /Guard file. 6.

आदेशानुसार/ BY ORDER,

सहायक पंजीकार (Asstt. Registrar) आयकर अपील�य अ�धकरण, ITAT, Ahmedabad

SHRI HIRALAL D. THAKKAR,AHMEDABAD vs. THE PR. CIT (CENTRAL), , AHMEDABAD