CIT v. Smt.\nAnnapoornamma Chandrashekar

17 Taxmann.com 120High Court2012#19474 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2022 to 2025.

Judgments citing CIT v. Smt.\nAnnapoornamma Chandrashekar

CIT v. Smt.\nAnnapoornamma Chandrashekar (17 Taxmann.com 120) — Cited in 4 Judgments | BharatTax