Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,276 total)
SHAREKHAN LIMITED,MUMBAI vs DCIT, CIRCLE 15(3)(2), MUMBAI
ITA 1935/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
EYE FOCUS ENTERTAINMENT,MUMBAI vs ITO WARD 16(1)(1), MUMBAI
ITA 8283/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
APICES STUDIO PVT LTD, PREVIOUSLY KNOWN AS 3D ARCHITECTURE PVT LTD,THANE vs INCOME TAX OFFICER, WARD 1(1), THANE , THANE
ITA 8131/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PARSVNATH RAIL LAND PROJECT PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 19(1), C. R. BUILDING, DELHI, DELHI
ITA 5142/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RATTIRAM,REWARI vs ITO WARD 2, REWARI
ITA 5130/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DY. COMMISSIONER OF INCOME TAX, NOIDA vs M/S GLOBE BROADCASTING PVT. LTD., NOIDA
ITA 4917/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
HIMANSHU NARWAT,FARIDABAD vs ITO, FARIDABAD
ITA 3154/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
HIMANSHU NARWAT,FARIDABAD vs ITO, FARIDABAD
ITA 3153/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
HIMANSHU NARWAT,FARIDABAD vs ITO, FARIDABAD
ITA 3152/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
PURAN MURTI EDUCATIONAL SOCIETY,SONEPAT vs CIT E, CHANDIGARH
ITA 3120/DEL/2026[-]Status: DisposedITAT Delhi
NIRU ANAND ,DELHI vs ITO WARD 32(4), DELHI
ITA 3055/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
PADAM SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 2489/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S GURUVAR BUILDWELL (P) LTD,NEW DELHI vs ACIT , CENTRAL CIRLCE-25, DELHI
ITA 1879/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
M/S RUP CHAND FILLING STATION,HARYANA vs ITO WARD-2(4), HARYANA
ITA 1780/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAM AVTAR,GURGAON vs ITO-WARD 3(1)-GURGAON, GURGAON
ITA 1485/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
DCIT CENTRAL CIRCLE 32, DELHI vs SEGMENTAL CONSULTING & INFRASTRUCTURE ADVISORY PVT. LTD., GURGAON
ITA 1383/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DCIT CENTRAL CIRCLE 32, DELHI vs NIRMAL KUMAR SARDA, RAJASTHAN
ITA 1370/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs RAMA KRISHNA JEWELLERS PRIVATE LIMITED, DELHI
ITA 1289/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
FIITJEE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9186/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
FIITJEE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9185/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
FIITJEE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9184/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
FIITJEE LIMITED,HAUZKHAS vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9101/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ELCON IMPEX PVT. LTD.,DELHI vs ACIT, CIRCLE-9(2), DELHI
ITA 9068/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
POOJA SWAMI,GWALIOR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, GWALIOR
ITA 625/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
MEHBOOB KHAN, RAOSAR vs ASSESSING OFFICER ASHOK NAGAR, ASHOK NAGAR
ITA 621/AGR/2026[2014-15]Status: DisposedITAT AgraAY 2014-15
RAM SWAROOP,HATHRAS UTTAR PRADESH vs WARD 4(3)(4), HATHRAS, HATHRAS
ITA 601/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
ARUN PRATAP SINGH KUSHWAH,GWALIOR vs INCOME TAX OFFICER,WARD 2(1),GWALIOR, GWALIOR
ITA 600/AGR/2026[2024-25]Status: DisposedITAT AgraAY 2024-25
RAJ KUMAR JAIN,KOTA vs ITO, 2(1)(2), AGRA, AGRA
ITA 522/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
COOPRETIVE MARKETING SOCIETY LIMITED,ETAH vs WARD 4(3)(3), ETAH
ITA 518/AGR/2026[2015-16]Status: DisposedITAT AgraAY 2015-16
MUNNI DEVI,FIROZABAD vs ITO, WARD-2(2)(2), FIROZABAD
ITA 488/AGR/2026[2011-12]Status: DisposedITAT AgraAY 2011-12
