Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,334 total)
CHENNA NARAYANA CHAKKA,HYDERABAD vs ITO, WARD 6(1), HYDERABAD
ITA 1944/HYD/2025[2014-15]Status: DisposedITAT HyderabadAY 2014-15
CHENNA NARAYANA CHAKKA,HYDERABAD vs ITO, WARD-6(1), HYDERABAD
ITA 1943/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
QUANTIUM ANALYTICS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD 16(3), HYDERABAD
ITA 1336/HYD/2024[2021-22]Status: DisposedITAT HyderabadAY 2021-22
BA CONTINUUM INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -1(1), HYDERABAD
ITA 205/HYD/2021[2016-17]Status: DisposedITAT HyderabadAY 2016-17
SINGHI CAPITAL FINANCE PVT. LTD. (FORMERLY TRADELINK CARRYING CO. PVT. LTD.),KOLKATA vs I.T.O., WARD - 4(1), KOLKATA
ITA 725/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
GOURANGA CHANDRA DAS,KOLKATA vs I.T.O., WARD - 44(2), KOLKATA
ITA 668/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SUNITA OBEROI,KOLKATA vs ITO, WARD 32(1),, KOLKATA
ITA 563/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
MUKESH KUMAR AGARWAL,SIKKIM, GANGTOK vs I.T.O., WARD - 3(1), GANGTOK, GANGTOK
ITA 2630/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
CIDER TRACOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA
ITA 2629/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
ILA PALCHOUDHURI FOUNDATION,KOLKATA vs C.I.T. (EXEMPTION), KOLKATA
ITA 2344/KOL/2026[-]Status: DisposedITAT Kolkata
RAM AWATAR BANKA,PURULIA vs THE INCOME TAX OFFICER, WARD - 3(2), PURULIA, PURULIA
ITA 1783/KOL/2026[2015-16]Status: DisposedITAT KolkataAY 2015-16
MAGEBA BRIDGE PRODUCTS PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE 11(1), KOLKATA, KOLKATA
ITA 1771/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
JABIR ALAM, ,CHOPRA vs ITO, WARD 2(4), , RAIGANJ
ITA 1306/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
KAMAL PAREKH,KOLKATA vs DCIT, CIRCLE 32, , KOLKATA
ITA 1301/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
PIONEER PROPERTY MANAGEMENT LTD.,KOLKATA vs A.C.I.T., CIRCLE - 7(2),, KOLKATA
ITA 2997/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
EVERRISE HOUSING PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2),, KOLKATA
ITA 2360/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs SGS SILK MILLS PVT LTD, KOLKATA
ITA 2216/KOL/2025[2012-13]Status: DisposedITAT KolkataAY 2012-13
KISHAN GOPAL MOHTA,KOLKATA vs ACIT, CIRCLE 31,, KOLKATA
ITA 2199/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
HOSURU MALLAPPA ONKARAPPA,CHICKMAGALUR vs INCOME TAX OFFICER, CHICKMAGALUR
ITA 2100/BANG/2026[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
ACIT-CIRCLE 6(1)(1) MUMBAI, MUMBAI vs ADITYA BIRLA REAL ESTATE LIMITED, MUMBAI
ITA 7767/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT-CIRCLE6(1)(1) MUMBAI., MUMBAI vs ADITYA BIRLA REAL ESTATE LIMITED, MUMBAI
ITA 7766/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), MUMBAI, MUMBAI vs KALPATARU PROJECTS INTERNATIONAL LIMITED (EARLIER JMC PROJECTS (INDIA) LIMITED), GUJARAT
ITA 6482/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), MUMBAI, MUMBAI vs KALPATARU PROJECTS INTERNATIONAL LIMITED (EARLIER JMC PROJECTS (INDIA) LIMITED), GUJARAT
ITA 6480/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), MUMBAI, MUMBAI vs KALPATARU PROJECTS INTERNATIONAL LIMITED (EARLIER JMC PROJECTS (INDIA) LIMITED), GUJARAT
ITA 6479/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
HOLY CROSS CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5635/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MONARCH CO-OP CREDIT SOCIETY LIMITED,ANDHERI vs INCOME TAX OFFICER, WARD 41(4)(2), MUMBAI, BANDRA
ITA 5594/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, 15(3)(2), MUMBAI vs SHAREKHAN LIMITED, MUMBAI
ITA 4287/MUM/2026[2020]Status: DisposedITAT Mumbai
SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 8(3), MUMBAI
ITA 2226/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHAREKHAN LIMITED,MUMBAI vs DCIT, CIRCLE 15(3)(2), MUMBAI
ITA 1935/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
EYE FOCUS ENTERTAINMENT,MUMBAI vs ITO WARD 16(1)(1), MUMBAI
ITA 8283/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23