Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,469 total)

ANSHUL JAGRUCHI TRUST,LAXMAN SINGH BLOCK, NEAR TRITON MALL vs INCOME TAX OFFICER WARD 6(2), C.R. BUILDING,JAIPUR

ITA 1513/JPR/2026[2025-26]Status: HeardITAT JaipurAY 2025-26
15/10/2026

AKHIL BHARAT SINDHI BRAHM KHATRI SAHAITA VIDYA TRUST,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 1263/JPR/2026[NA]Status: DisposedITAT Jaipur
15/10/2026

AKHIL BHARAT SINDHI BRAHM KHATRI SAHAITA VIDYA TRUST,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 1262/JPR/2026[NA]Status: DisposedITAT Jaipur
15/10/2026

MOHAN LAL SHARMA,JAIPUR vs ITO WARD 7(2), JAIPUR

ITA 1911/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
15/10/2026

RADHESHYAM LALURAM KABRA,AHMEDABAD vs DCIT,CIRCLE (2)(1)(1), AHMEDABAD, AHMEDABAD

ITA 1186/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
15/10/2026

RADHESHYAM LALURAM KABRA,AHMEDABAD vs DCIT, CIRCLE (2)(1)(1), AHMEDABAD, AHMEDABAD

ITA 1185/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
15/10/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA, AAYAKAR BHAWAN vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, SPARC

ITA 933/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
15/10/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), AAYAKAR BHAWAN vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, SPARC

ITA 932/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
15/10/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA, AAYKAR BHAWAN vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, SPARC

ITA 931/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
15/10/2026

SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED,VADODARA vs THE ACIT, CIRCLE-2(1)(1), VADODARA

ITA 768/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
15/10/2026

SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED,VADODARA vs THE DY.CIT, CIRCLE-2(1)(1), VADODARA

ITA 767/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
15/10/2026

SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED,VADODARA vs THE DY.CIT, CIRCLE-2(1)(1), VADODARA

ITA 766/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
15/10/2026

SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED,VADODARA vs THE ACIT, CIRCLE-2(1)(1), VADODARA

ITA 765/AHD/2025[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
15/10/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2 1 1 , VADODARA, VADODARA vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, VADODARA

ITA 2594/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
15/10/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2 1 1 , VADODARA, VADODARA vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, VADODARA

ITA 2593/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
15/10/2026

SUN PHARMA ADVANCE RESEARCH CO. LTD,VADODARA vs THE DCIT, CIRCLE-2(1)(1), VADODARA

ITA 366/AHD/2020[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
15/10/2026

MISHOO SAHAY,BANGALORE vs ACIT, CIRCLE 2(1), IT, KOLKATA,, KOLKATA

ITTPA 19/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
15/10/2026

ANSHU SAHAY,BANGALORE vs ACIT, CIRCLE 2(1), IT, KOLKATA,, KOLKATA

ITTPA 18/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
15/10/2026

ANSHU SAHAY,BANGALORE vs ACIT, CIRCLE 2(1), IT, KOLKATA,, KOLKATA

ITTPA 17/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
15/10/2026

ANSHU SAHAY,BANGALORE vs ACIT, CIRCLE 2(1), IT, KOLKATA,, KOLKATA

ITTPA 16/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
15/10/2026

ANSHU SAHAY,BANGALORE vs ACIT, CIRCLE 2(1), IT, KOLKATA,, KOLKATA

ITTPA 15/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
15/10/2026

SPECTRUM STOCK SERVICES PRIVATE LIMITED,KOLKATA vs ITO, WARD 1(1),, KOLKATA

ITA 555/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
15/10/2026

INDRANI CHATTERJEE,KOLKATA vs I.T.O., WARD - 52(1), KOLKATA

ITA 2871/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
15/10/2026

TAPAN MANDAL,KOLKATA vs I.T.O., WARD - 52(1), KOLKATA

ITA 2870/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
15/10/2026

SAROJ KUMAR HALDAR,KOLKATA vs I.T.O., WARD - 52(1),, KOLKATA

ITA 2869/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
15/10/2026

SAROJ KUMAR HALDAR,KOLKATA vs I.T.O., WARD - 52(1), KOLKATA

ITA 2868/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
15/10/2026

M/S. SHREE LAMINATORS LTD.,,KOLKATA vs DCIT, CIRCLE 4(4), KOLKATA,, KOLKATA

ITA 1534/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
15/10/2026

J.D. MARKETING,,KOLKATA vs ITO, WARD 37(1), KOLKATA, KOLKATA

ITA 1493/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
15/10/2026

J.D. MARKETING,,KOLKATA vs ITO, WARD 37(1), KOLKATA,, KOLKATA

ITA 1492/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
15/10/2026

GOLDEN GOENKA FINANCIAL ADVISORS PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA

ITA 1253/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
15/10/2026