Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
POOJA KOTHARI,KOLKATA vs ITO, WARD 3(1), KOLKATA, KOLKATA
ITA 1154/KOL/2026[2015-16]Status: DisposedITAT KolkataAY 2015-16
M/S. SARVESH MERCANTILE PRIVATE LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE 2(1), MUMBAI, MUMBAI
ITA 1952/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
M/S. SARVESH MERCANTILE PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1) MUMBAI, MUMBAI
ITA 1951/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
M/S. SARVESH MERCANTILE PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1) MUMBAI, MUMBAI
ITA 1950/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
THE ASSISTANT COMMISSIONER OF CENTRAL TAX CGST DIVISION vs SREENIVASA RAO RAVINUTHALA
C.A. No.-007882 - 2023ITAT SC
HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA
YOGESH KUMAR KHANDELWAL,AGRA vs ITO, WARD-2(1)(2), AGRA
ITA 725/AGR/2026[2024-25]Status: DisposedITAT AgraAY 2024-25
ALOK PAL ,ETAWAH vs THE INCOME TAX OFFICER, WARD 2(2)(5), ETAWAH
ITA 723/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
RAM SWAROOP AGARWAL,GWALIOR vs INCOME TAX OFFICER, WARD 1(3), GWALIOR, GWALIOR
ITA 705/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
NISHI GUPTA,FIROZABAD vs ITO, WARD-2(2)(1), FIROZABAD
ITA 682/AGR/2026[2015-16]Status: DisposedITAT AgraAY 2015-16
NISHI GUPTA,FIROZABAD vs ITO, WARD-2(2)(1), FIROZABAD
ITA 681/AGR/2026[2014-15]Status: DisposedITAT AgraAY 2014-15
NISHI GUPTA,FIROZABAD vs ITO, WARD-2(2)(1), FIROZABAD
ITA 680/AGR/2026[2013-14]Status: DisposedITAT AgraAY 2013-14
SHRI BRAJSHIROMANI LAXMANDAS SEWA TRUST,VRINDAVAN MATHURA vs INCOME-TAX OFFICER, WARD 1(3)(1), MATHURA, AAYAKAR BHAWAN, MATHURA
ITA 592/AGR/2026[2026-2027]Status: DisposedITAT AgraAY 2026-2027
SHRI BRAJSHIROMANI LAXMANDAS SEWA TRUST,VRINDAVAN MATHURA vs INCOME-TAX OFFICER, WARD 1(3)(1), MATHURA, AAYAKAR BHAWAN, MATHURA
ITA 591/AGR/2026[2026-2027]Status: DisposedITAT AgraAY 2026-2027
YASHPAL SINGH YADAV,NOIDA vs ACIT CIRCLE-2(3)91), JHANSI
ITA 443/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
TRINATH MANDAL, KORIYA,KORIYA vs ITO, WARD-1(1), BILASPUR, BILASPUR
ITA 717/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
SANJAY KUMAR JAISINGHANI, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR
ITA 699/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
INDER LAL RAMRAKHYANI, DHAMTARI,DHAMTARI vs ITO, DHAMTARI, DHAMTARI
ITA 694/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
SHRI SHYAM PRAKASH,DANISH KUNJ, KOLAR RAOD, RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX -2(1), BHILAI, AAYKAR BHAWAN, DURG, BHILAI
ITA 687/RPR/2026[2012-2013]Status: DisposedITAT RaipurAY 2012-2013
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR, NAWA RAIPUR vs HARSHIT SINGHANIA BUILDCON, RAIPUR
ITA 560/RPR/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
RAMESHBHAI HARVARA,JAMNAGAR vs ITO WARD 1(3), JAMNAGAR, JAMNAGAR
ITA 442/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18
BHAVYA DEVELOPERS,SURAT vs DCIT, CIRCLE-2(1)(1), SURAT
ITA 9/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
DINKER MAHENDRAKUMAR PATEL,SURAT vs ITO, WARD - 3(2)(7), SURAT, SURAT
ITA 66/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
PRASHANT RAMESH DANDVATE,SURAT vs ITO, WARD-2(1)(1), SURAT
ITA 970/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
DOMS INDUSTRIES LTD,VALSAD vs PCIT, VALSAD
ITA 595/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21
SURESHKUMAR VALLABHBHAI VAGHASIYA,SURAT vs ITO, WARD-3(3)(1), SURAT
ITA 1197/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
NAVANITBHAI GORDHANBHAI BHUVA,SURAT vs ITO, WARD 3(3)(1), SURAT
ITA 1195/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
KARAN DILIPKUMAR PATEL L/H OF LATE LALLUBHAI JOGIBHAI PATEL,DAMAN vs DY. COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI
ITA 353/SRT/2024[2011-12]Status: DisposedITAT SuratAY 2011-12
UPENDRA SHA,LAHORIJAN vs INCOME TAX OFFICER WARD (1) DIMAPUR, DIMAPUR
ITA 140/GTY/2025[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
NIRANJAN BHIMRAO FARFAD,NAGPUR vs ITO WARD 5(1), NAGPUR, NAGPUR
ITA 635/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
JUNED AHMAD KHAN IQBAL AHMAD KHAN,YAVATMAL vs INCOME TAX OFFICER WARD 1, YAVATMAL, YAVATMAL
ITA 621/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18