Recent Judgments

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

SHRIRAM CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI

SHRIRAM CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI

LAXMI NARAIN KESARWANI,DELHI vs DCIT, CENTRAL CIRCLE-20, NEW DELHI

LAXMINARAIN KESARWANI,DELHI vs DCIT, CENTRAL CIRCEL-20, NEW DELHI

PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL II vs PURUSHOTTAM LAL SONI

H. P. DIAMONDS INDIA PVT. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX-14(2)(1) AND 2 ORS.

HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Bansal Contruction Work Pvt Ltd vs Central Board Of Direct Taxes

HON'BLE THE CHIEF JUSTICE

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE DR. JUSTICE ADITI CHOUDHARY

SAHARA INDIA FINANCIAL CORPORATION LTD vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

SAHARA INDIA FINANCIAL CORPORATION LTD vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

SAHARA INDIA FINANCIAL CORPORATION LTD vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

SHREE AGGARSAIN NORTH EX WELAFARE SOCIETY vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTAL CIRCLE-28 DELHI & ANR.

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.

POOJA SWAMI,GWALIOR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, GWALIOR

MEHBOOB KHAN, RAOSAR vs ASSESSING OFFICER ASHOK NAGAR, ASHOK NAGAR

RAM SWAROOP,HATHRAS UTTAR PRADESH vs WARD 4(3)(4), HATHRAS, HATHRAS

ARUN PRATAP SINGH KUSHWAH,GWALIOR vs INCOME TAX OFFICER,WARD 2(1),GWALIOR, GWALIOR

RAJ KUMAR JAIN,KOTA vs ITO, 2(1)(2), AGRA, AGRA

RABINDRA NATH MOHANTY,BHUBANESWAR vs ITO, WARD-3(4), BHUBANESWAR

MEENA THAKUR,SUNDARGARH vs INCOME TAX OFFICER WARD-3, ROURKELA, ROURKELA