Recent Judgments

MEENAKSHI SUD,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1),, CHANDIGARH

DEDICATED BROTHERS GROUP REGD,PATIALA,PUNJAB vs CIT(E), CHANDIGARH, CHANDIGARH

AKAL EDUCATIONAL SOCIETY,JALANDHAR vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH

NEW T.C. & SONS,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

NEW T.C. & SONS,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA

PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY,MOHALI vs INCOME TAX OFFICER, WARD 6(1), MOHALI

PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1), MOHALI

PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1), MOHALI

PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1), MOHALI

BEANT SINGH (HUF),PATIALA vs ITO, W-4, PATIALA

SHRI SADHIKRUPA POLYSACKS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD

SEEMA TRADELINK PRIVATE LIMITED,AHMEDABAD vs ACIT CIRCLE2(1)(1), VADODARA

STYRENIX PERFORMANCE MATERIALS LIMITED,VADODARA, GUJARAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA, VADODARA, GUJARAT

SHWETA MANISH JAIN,AHMEDABAD vs THE ITO, WARD-1(2)(3), AHMEDABAD

NIRAV DINESHBHAI BHA vs AR,AHMEDABADVS.THE ITO, WARD-5(3)(2), AHMEDABAD

ANISH THAKORE,AHMEDBAD vs INCOME TAX OFFICER, WARD-5(3)(1), AHMEDABAD

M/S. HARSHA ENGINEERS INTERNATIONAL LTD. (MERGED FROM HARSHA ABACUS SOLAR PVT. LTD.),AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

BASIR KHAN,BIRBHUM vs INCOME TAX OFFICER, SURI, SURI, BIRBHUM

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

INCOME TAX OFFICER, WARD - 5(1), KOLKATA vs M/S LAKSHITA CONSTRUCTION PRIVATE LIMITED, KOLKATA

SHRIRAM CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI

SHRIRAM CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI

LAXMI NARAIN KESARWANI,DELHI vs DCIT, CENTRAL CIRCLE-20, NEW DELHI

LAXMINARAIN KESARWANI,DELHI vs DCIT, CENTRAL CIRCEL-20, NEW DELHI

PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL II vs PURUSHOTTAM LAL SONI

H. P. DIAMONDS INDIA PVT. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX-14(2)(1) AND 2 ORS.

HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA