Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
BABITA PANDA,BHUBANESWAR vs DCIT, CENTRAL CIRCLE 1, BHUBANESWAR
ITA 603/CTK/2026[2017-18]Status: DisposedITAT AllahabadAY 2017-18
SARAT CHANDRA PANDA,BHUBANESWAR vs DCIT, CENTRAL CIRCLE 1, BHUBANESWAR
ITA 602/CTK/2026[2017-18]Status: DisposedITAT AllahabadAY 2017-18
TAPAN JENA,BALASORE vs THE INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE
ITA 566/CTK/2026[2017-18]Status: DisposedITAT AllahabadAY 2017-18
DEBARAJ SAHOO,GANJAM vs THE INCOME TAX OFFICER, WARD-1, BERHAMPUR, BERHAMPUR
ITA 177/CTK/2026[2017-18]Status: DisposedITAT AllahabadAY 2017-18
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 946/CHANDI/2026[2025-26]Status: DisposedITAT LucknowAY 2025-26
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 945/CHANDI/2026[2025-26]Status: DisposedITAT LucknowAY 2025-26
SANDEEP SINGH,JIND vs INCOME TAX OFFICER, WARD 1, JIND, JIND
ITA 813/CHANDI/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
SARDARNI MOHINDER KAUR CHARITABLE MEMORIAL TRUST,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1062/CHANDI/2026[2026-27]Status: DisposedITAT LucknowAY 2026-27
SARDARNI MOHINDER KAUR CHARITABLE MEMORIAL TRUST,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1061/CHANDI/2026[2026-27]Status: DisposedITAT LucknowAY 2026-27
THE BETHEL PENTECOST ASSEMBLY IN INDIA,GUMMIDIPOONDI vs CIT, EXEMPTIONS, CHENNAI
ITA 3917/CHNY/2026[AY 2026-2027]Status: DisposedITAT Chennai
INTEGRATED PEOPLE DEVELOPMENT PROJECT,KRISHNAGIRI vs CIT EXEMPTIONS , CHENNAI
ITA 2970/CHNY/2026[-]Status: DisposedITAT Chennai
KUMARAVEL SENTHILKUMAR,SALEM vs ITO, WARD-1(6), SALEM
ITA 1803/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SIP INFOTECH LIMITED ,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI -3 , MUMBAI
ITA 5355/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
PINKI GUPTA,NEW DELHI vs INCOME TAX OFFICER, WARD - 35(1), NEW DELHI, NEW DELHI
ITA 1860/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PICO CAPITAL PRIVATE LIMITED (SUCCESSOR OF M/S MODE EXPORT PRIVATE LIMITED),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8(2)(1), MUMBAI, MUMBAI
ITA 750/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
LIONS CLUB OF NORTH BOMBAY CHARITY FUND,MUMBAI vs ITO EXEMPTION 1(4), MUMBAI
ITA 6746/MUM/2026[2022-23 TO 2026-27]Status: DisposedITAT Mumbai
INDIAN CLEARING CORPORATION LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI -1, MUMBAI
ITA 5541/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SMARTSTREAM TECHNOLOGIES INDIA PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(2)1, MUMBAI
ITA 2220/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
JT. COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE -4(1), MUMBAI, MUMBAI vs SUNSHINE TRACON PRIVATE LIMITED, MUMBAI
ITA 879/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SUNSHINE TRACON PVT. LTD.,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1092/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SUNSHINE TRACON PVT. LTD.,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1091/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SUNSHINE TRACON PVT. LTD.,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1090/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SUNSHINE TRACON PVT. LTD.,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1089/MUM/2026[AY 2014-15]Status: DisposedITAT Mumbai
SUNSHINE TRACON PRIVATE LIMITED,MUMBAI vs CENTRA CIRCLE WARD 4(1) MUMBAI, MUMBAI
ITA 1088/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUDHIR RAWAT ,JABALPUR vs INCOME TAX OFFICER WARD-1(3), JABALPUR
ITA 250/JAB/2025[2011-12]Status: DisposedITAT AgraAY 2011-12
SANJAY KUMAR JAIN,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR
ITA 218/JAB/2025[2017-18]Status: DisposedITAT AgraAY 2017-18
NITIN KUMAR AHUJA,KATNI vs ACIT CENTRAL CIRCLE, JABALPUR
ITA 156/JAB/2025[2017-18]Status: DisposedITAT AgraAY 2017-18
NITIN KUMAR AHUJA,KATNI vs ACIT CENTRAL CIRCLE, JABALPUR
ITA 155/JAB/2025[2016-17]Status: DisposedITAT AgraAY 2016-17
ROHITBHAI JIVRAMBHAI PATEL,VADODARA vs INCOME-TAX OFFICER, WARD 3(1)(2), VADODARA
ITA 679/AHD/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
GAURAV HARSHADBHAI CHOKSHI,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA
ITA 552/AHD/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
