Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
JASWINDER SINGH,CHANDIGARH vs ITO. WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1628/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
JAGROOP SINGH,BARNALA vs INCOME TAX OFFICER, WARD-1, BARNALA
ITA 1428/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
KRISHNA GINNING AND PRESSING FACTORY,PORBANDAR vs DCIT/ACIT CIRCLE 1 (1), RAJKOT , RAJKOT
ITA 468/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
KHOSLA ENTERPRISES,SANGRUR vs INCOME TAX OFFICER, WARD- SANGRUR, SANGRUR
ITA 28/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
VANITA ANIL MEHTA,MUMBAI vs ITO 33(1)(1), MUMBAI
ITA 7836/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
VIPIN SHERSINGH AGARWAL,CHEMBUR vs DCIT CIRCLE 8(2)(1) MUMBAI, M.K ROAD
ITA 685/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
VIPIN SHERSINGH ARGARWAL,CHEMBUR vs DCIT CIRCLE 8(2)(1), M.K. ROAD MUMBAI
ITA 684/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
RAJNIKANT VAGHELA,RAJKOT vs INCOME TAX OFFICER, WARD -1(2)(1), RAJKOT
ITA 586/RJT/2025[2013-14]Status: HeardITAT RajkotAY 2013-14
BUDHAMAL & SONS JEWELLERS,PALAMPUR vs DCIT, SHIMLA
ITA 1569/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
DEPUTY COMMISSIONER, CENTRAL CIRCLE, SHIMLA, SHIMLA AT CHANDIGARH vs BUDHAMAL AND SONS JEWELLERS, HIMACHAL PRADESH
ITA 1500/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
THE VIJAPUR TALUKA CO-OPERATIVE PURCHASE AND SALE UNION LTD.,VIJAPUR vs INCOME TAX OFFICER, WARD-1, PATAN, PATAN
ITA 925/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
USMANGANI AHEMADBHAI MANVA,MODASA vs ITO, WARD-1, MODASA, MODASA
ITA 2526/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
USMANGANI AHEMADBHAI MANVA,MODASA vs ITO, WARD-1, MODASA, MODASA
ITA 2525/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SUDHIR YASHWANT KADAM,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
ITA 81/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
ASHWIN KUMAR RATH,PUNE vs DCIT (INVESTIGATION) CIRCLE 12, PUNE
ITA 791/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
DATTATRAYA PRAKASH WANKAR ,SOLAPUR vs ITO WD-2(3), SOLAPUR
ITA 2210/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
RAVINDRA GAJANAN MAHADIK ,PUNE vs ITO WD-3(1), PUNE
ITA 2169/PUN/2026[2010-11]Status: DisposedITAT PuneAY 2010-11
NEHA HIRANAND MOTWANI,NASHIK vs ITO INTERNATIONAL TAX, NASHIK
ITA 1570/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
MAKARAND PRABHAKAR ABHYANKAR,MUMBAI vs ITO, CIRCLE 1, KOLHAPUR
ITA 1497/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
ATISH ASHOK NAHAR,PUNE vs INCOME TAX OFFICER, WARD 1(1), NASHIK
ITA 1999/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
ATISH ASHOK NAHAR,PUNE vs INCOME TAX OFFICER WARD 1(1), NASHIK
ITA 1998/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
FORESIGHT VANTAJE PRIVATE LIMITED FORMERLY VICTORY INFRAEDGE PRIVATE LIMITED,DELHI vs DY COMMISSIONER OF INCOME TAX CIRCLE 25 (1), NEW DELHI
ITA 4465/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
FORESIGHT VANTAJE PRIVATE LIMITED FORMERLY VICTORY INFRAEDGE PRIVATE LIMITED,DELHI vs DY COMMISSIONER OF INCOME TAX CIRCLE 25 (1), DELHI
ITA 4464/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
AJAY KUMAR,USA vs ITO KNP W 17 1, GHAZIABAD
ITA 6919/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
ADDI. CIT, SPECIAL RANGE-1, NEW DELHI vs AON SERVICES INDIA P.LTD, NEW DELHI
ITA 5988/DEL/2019[2008-09]Status: DisposedITAT DelhiAY 2008-09
SONI JEWELLERS,ALIGARH vs DCIT, CENTRAL CIRCLE, ALIGARH, ALIGARH
ITA 86/AGR/2026[2022-23]Status: DisposedITAT AgraAY 2022-23
VIJAY AGARWAL,ALIGARH vs DCIT, CENTRAL CIRCLE, ALIGARH, ALIGARH
ITA 72/AGR/2026[2022-23]Status: DisposedITAT AgraAY 2022-23
SUNITA AGARWAL,DAYALBAGH vs ACIT, AGRA
ITA 629/AGR/2026[2011-12]Status: DisposedITAT AgraAY 2011-12
ATIQ AHMAD,JHANSI vs INCOME TAX OFFICER, WARD 2(3)(2), JHANSI
ITA 417/AGR/2026[2022-23]Status: DisposedITAT AgraAY 2022-23
DELIGHT HYDRAULIC INDUSTRIES,RAJKOT vs ITO WD 3(1)(1), RKT/, RAJKOT
ITA 316/RJT/2025[2015-16]Status: DisposedITAT RajkotAY 2015-16
