Recent Judgments

DELIGHT HYDRAULIC INDUSTRIES,RAJKOT vs ITO WD 3(1)(1), RKT/, RAJKOT

DELIGHT HYDRAULIC INDUSTRIES,RAJKOT vs ITO WD 3(1)(1), RKT/, RAJKOT

ACIT CENTRAL CIRCLE 1(2), AHMEDABAD, AHMEDABAD vs FARIDABANU FARIDMIYA SHAIKH, AHMEDABAD

TAJDIN HASANALI HALANI,ANAND vs INCOME TAX OFFICER,WARD-1, ANAND

YASHANJALI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT GHOSPURI,AHMEDNAGAR vs ITO, WARD 2, AHMEDNAGAR, AHMEDNAGAR

SWAPNIL EDUCATION SOCIETY,NASHIK vs INCOME TAX OFFICER EXEMPTION WARD 1(2), PUNE, PUNE

BALU KASHINATH PAWAR,NASHIK vs ITO WARD 2(1), NASHIK

BALU KASHINATH PAWAR,NASHIK vs ITO WARD 2(1), NASHIK

PRABHAVATHI HARALUR KRISHNAPPA,BANGALORE vs INCOME TAX OFFICER, BENGALURU

DEPUTY COMMISSIONER OF INCOME TAX (E), CIRCLE 2(1), NEW DELHI, DELHI vs POPULATION SERVICES INTERNATIONAL, DELHI

JAYKRISHNA DEVELOPERS PVT LTD ,MUMBAI vs ITO WARD -2(3), THANE

SHRI SANDEEP GOSAIN (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

INCOME TAX OFFICER, DELHI vs RITESH AGARWAL, DELHI

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

STATE TAX OFFICER vs Patanjali Foods Ltd Formerly Knowns as Ruchi Soya Industries Ltd

MS CTC GEOTECHNICAL PRIVATE LIMITED THROUGH DR KANWARJIT SINGH CHAWALA DIRECTOR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4(2) & ANR.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE DR. JUSTICE ADITI CHOUDHARY

ZOOM INSURANCE BROKERS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE DR. JUSTICE ADITI CHOUDHARY

MR. ARUN SEHGAL vs THE PRINCIPAL COMMISSIONER OF INCOME TAX 15 NEW DELHI

HON'BLE DR. JUSTICE ADITI CHOUDHARY,HON'BLE MR. JUSTICE DINESH MEHTA

ZOOM INSURANCE BROKERS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25 1 & ANR.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE DR. JUSTICE ADITI CHOUDHARY

HUAWEI TELECOMMUNICATIONS INDIA COMPANY PVT LTD vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 & ANR.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE DR. JUSTICE ADITI CHOUDHARY

PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3, NEW DELHI vs OLIVE OVERSEAS PRIVATE LIMITED

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR

PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3, NEW DELHI vs OLIVE OVERSEAS PRIVATE LIMITED

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR

PR. COMMISSIONER OF INCOME TAX-7, DELHI vs UNITECH RESIDENTIAL RESORTS LTD

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR

PR. COMMISSIONER OF INCOME TAX, DELHI 1 vs M/S ESCORTS LTD

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR

RAJ PAL KATYAL vs THE COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR

ZOOM INSURANCE BROKERS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25 1 & ANR.

RAMA GARG,KOLKATA vs ITO, WARD 36(1),, KOLKATA

SANTOSH KUMAR BHOGI,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1), VISAKHAPATNAM

TBEA GREEN ENERGY (INDIA) PRIVATE LIMITED,RAMNAGAR, KARNATAKA vs ACIT, CENTRAL CIRCLE 1, VADODARA, GUJARAT

NIDRA HOSPITALITY GUJARAT PRIVATE LIMITED,VADODARA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1)(2), VADODARA, VADODARA

AT&T COMMUNICATION SERVICES INDIA PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), DELHI

SURENDRA KUMAR SHARMA,NEEM KA THANA vs INCOME TAX OFFICER, WARD BEHROR, BEHROR