Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
INCOME TAX OFFICER - 9(1)(1), MUMBAI, MUMBAI vs ACQUITOR FINANCIAL S ERVICES PVT LTD, MUMBAI
ITA 6838/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
THOMSON REUTERS INTERNATIONAL SERVICES PRIVATE LIMITED,MAHARASHTRA vs COMMISSIONER OF INCOME-TAX (APPEAL), NFAC
ITA 6592/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ST ELIAS HIGH SCHOOL ,KHAR WEST vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 6588/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
ST ELIAS HIGH SCHOOL ,KHAR vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 6587/MUM/2026[202526]Status: DisposedITAT Mumbai
KIBTZER PROPERTY VENTURES LIMITED,MUMBAI vs MUM-C-1, RANGE-411, DEPUTY COMMISSIONER OF INCOME-TAX, MUMBAI
ITA 6466/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
THE SOULED STORE PRIVATE LIMITED,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI-4, MUMBAI
ITA 6010/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ABUL HASAN ALI HASAN KHAN,MUMBAI vs DCIT CENTRAL CIRCLE 8(1), MUMBAI
ITA 5746/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
AKHTAR HUSSAIN ALI HASAN KHAN,MUMBAI vs DCIT CENTRAL CIRCLE 8(1), MUMBAI
ITA 5742/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
AKHTAR HUSSAIN ALI HASAN KHAN,MUMBAI vs DCIT CENTRAL CIRCLE 8(1), MUMBAI
ITA 5730/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ASHVI DEVELOPERS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD 1(1)(1), MUMBAI, MUMBAI
ITA 5003/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ITO-42(1)(2), MUMBAI vs HINA DHIREN GADOYA, KANDIVALI WEST
ITA 4816/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MAKERS LABORATORIES LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-CC 4(3)(1), MUMBAI
ITA 4548/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SANDEEP SIBAL,MUMBAI vs INCOME TAX OFFICER, WARD 16(3)(1), MUMBAI
ITA 3782/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
INCOME TAX OFFICER-16(3)(1), MUMBAI, MUMBAI vs SANDEEP SIBAL, MUMBAI
ITA 3538/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
LATE ADIL MOHAMMED KAPADI THROUGH LEGAL HEIR ALMAS ADIL KAPADI,MUMBAI vs INCOME TAX OFFICER WARD 34(1)(1), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 3533/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
INCOME TAX OFFICER, MUMBAI vs RAMAVTAR INVESTMENT & TRADING COMPANY PRIVATE LIMITED, MUMBAI
ITA 3494/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DY. COMMISSIONER OF INCOME TAX- 13(1)(2), MUMBAI, MUMBAI vs GOPAL LACHMANDAS RAHEJA (DECEASED), MUMBAI
ITA 1120/MUM/2026[2015-16]Status: HeardITAT MumbaiAY 2015-16
JAYKRISHNA DEVELOPERS PVT LTD ,MUMBAI vs ITO WARD -2(3), THANE
ITA 8687/MUM/2025[2012-13]Status: HeardITAT MumbaiAY 2012-13
SCHUECO INDIA PRIVATE LIMITED ,MUMBAI vs DCIT 15(3)(2), MUMBAI
ITA 6012/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
J.M. HOUSING LTD.,DELHI vs DCIT, CC-2, NOIDA
ITA 2080/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
RIMJHIM PROPERTIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA
ITA 704/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SRI JAWAHAR EDUCATION TRUST,CHAMARAJANAGAR vs THE INCOME TAX OFFICER WARD 1, CHAMARAJANAGAR, CHAMARAJANAGAR
ITA 1735/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
KAMALVIR SINGH, MALERKOTLA,MALERKOTLA vs JAO THE INCOME TAX OFFICER WARD 1 SANGRUR, SANGRUR
ITA 812/CHANDI/2026[2015-2016]Status: DisposedITAT ChandigarhAY 2015-2016
KAMALVIR SINGH, MALERKOTLA,MALERKOTLA vs THE INCOME TAX OFFICER WARD SANGRUR, SANGRUR
ITA 811/CHANDI/2026[2015-2016]Status: DisposedITAT ChandigarhAY 2015-2016
AMARJIT KAUR, MOHALI,MOHALI vs JAO INCOME TAX OFFICER WARD-6(1), CHANDIGARH, CHANDIGARH
ITA 790/CHANDI/2026[2013-2014]Status: DisposedITAT ChandigarhAY 2013-2014
HARWINDER KUMAR,PUNJAB vs ITO WARD 5(5), CHANDIGARH
ITA 416/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
SHREE RAGHUNATH HOSPITAL SOCIETY, LUDHIANA,LUDHIANA vs DCIT (EXEMPTIONS), EXEMPTIONS CIRCLE 1, CHANDIGARH, CHANDIGARH
ITA 379/CHANDI/2026[2017-2018]Status: DisposedITAT ChandigarhAY 2017-2018
BEAS VALLEY POWER CORPORATION LIMITED,SHIMLA vs ACIT, SHIMLA
ITA 969/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
INCOME TAX OFFICE, LUDHIANA vs ARJUN SOOD, LUDHIANA
ITA 301/CHANDI/2025[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
INCOME TAX OFFICER, AYAKAR BHAWAN vs ARJUN SOOD, NOTRTH AVENUE OPPOSITE
ITA 216/CHANDI/2025[2014]Status: DisposedITAT Chandigarh
