Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
MANIANOOR RATHNAM PALANIAPPAN,TIRUCHENGODE vs INCOME TAX OFFICER, WARD - 1, TIRUCHENGODE
ITA 1520/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
M/S. ADINATH ELECTRONICS,CHENNAI vs ITO,NCW-9(1), CHENNAI
ITA 1483/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
M/S. ADINATH ELECTRONICS,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1482/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
M/S. ADINATH ELECTRONICS,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1481/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
M/S. ADINATH ELECTRONICS,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1480/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ADINATH ELECTRONICS,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1479/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
NESAMONY MEMORIAL TRUST,KARUNGAL vs CIT, EXEMPTIONS,, CHENNAI
ITA 1421/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SUDHAKARAN,SALEM vs DCIT, CIRCLE-1(1), SALEM
ITA 1420/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DEENAMANI PRABHAKAR,UDUPI vs ITO WARD- 1, UDUPI
ITA 675/BANG/2026[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ANITHA RAMESH,MANGALORE vs ITO, WARD -2(1), MANGALORE, MANGALORE
ITA 2247/BANG/2026[2017 - 18]Status: DisposedITAT Bangalore
POOJARI RAJENDRA BABURAO,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
ITA 2080/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DATTATREYA GHOSH,BENGALURU vs ITO WARD-2(1)(3), BENGALURU, BENGALURU
ITA 1806/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
LATE GURUPADAPPA MALLAPPA HAVINAL, BY LEGAL HEIR HEMAGIRISH G HAVINAL,GADAG vs INCOME TAX OFFICER, WARD- 1, GADAG
ITA 1795/BANG/2026[2013-14]Status: DisposedITAT BangaloreAY 2013-14
PRAGATHI HOSPITAL EDUCATION TRUST,DAKSHIN KANNADA vs THE COMMISSIONER OF INCOME TAX,(EXEMPTIONS),BANGALORE, BANGALORE.
ITA 1419/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
PRAGATHI HOSPITAL EDUCATION TRUST,PUTTUR vs THE COMMISSIONER OF INCOME TAX,(EXEMPTIONS), BANGALORE., BANGALORE
ITA 1418/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
ANUGRAHA,BANGALORE vs ITO, WARD 6(3)(2), BANGALORE
ITA 1345/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHRI. SURESH KUMAR HARISHANKAR,BENGALURU vs THE INCOME TAX OFFICER, WARD 2(2)(1), BENGALURU, BENGALURU
ITA 1016/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
DHARMICHAND PRAMOD KUMAR,KOLAR vs INCOME TAX OFFICER, WARD-1, , KOLAR
ITA 2667/BANG/2025[2013-14 ]Status: DisposedITAT Bangalore
GANDODI JAYANNA,BELLARY vs INCOME TAX OFFICER, WARD-1 & TPS, HOSAPETE
ITA 2604/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
INDOSPACE BOMMASANDRA LOGISTICS PARK PRIVATE LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI
ITA 944/MUM/2026[2022-2023]Status: DisposedITAT MumbaiAY 2022-2023
NITYANAND NAGAR VIBHAG - IV COOPERATIVE HOUSING SOCIETY LIMITED,ANDHERI EAST vs INCOME TAX OFFICER WARD 24(3)(1), MUMBAI
ITA 7855/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
VANITA ANIL MEHTA,MUMBAI vs ITO 33(1)(1), MUMBAI
ITA 7836/MUM/2026[2018-2019]Status: HeardITAT MumbaiAY 2018-2019
SHASHIKANT SHIVNARAYAN MAURYA,MUMBAI vs INCOME TAX OFFICER WARD 18(3)(4), MUMBAI
ITA 7300/MUM/2026[2001-02]Status: DisposedITAT MumbaiAY 2001-02
SHASHIKANT SHIVNARAYAN MAURYA,MUMBAI vs INCOME TAX OFFICER WARD 18(3)(4), MUMBAI
ITA 7299/MUM/2026[2001-02]Status: DisposedITAT MumbaiAY 2001-02
SHASHIKANT SHIVNARAYAN MAURYA,MUMBAI vs INCOME TAX OFFICER WARD 18(3)(4), MUMBAI
ITA 7298/MUM/2026[2000-01]Status: DisposedITAT MumbaiAY 2000-01
SHASHIKANT SHIVNARAYAN MAURYA,MUMBAI vs INCOME TAX OFFICER WARD 18(3)(4), MUMBAI
ITA 7297/MUM/2026[2000-01]Status: DisposedITAT MumbaiAY 2000-01
SHEWAK JASHAN MAKHIJA,NAVI MUMBAI vs DCIT CIRCLE 27(3), NAVI MUMBAI
ITA 7221/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
VIPIN SHERSINGH AGARWAL,CHEMBUR vs DCIT CIRCLE 8(2)(1) MUMBAI, M.K ROAD
ITA 685/MUM/2026[2015-16]Status: HeardITAT MumbaiAY 2015-16
INCOME TAX OFFICER - 9(1)(1), MUMBAI, MUMBAI vs ACQUITOR FINANCIAL S ERVICES PVT LTD, MUMBAI
ITA 6841/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
VIPIN SHERSINGH ARGARWAL,CHEMBUR vs DCIT CIRCLE 8(2)(1), M.K. ROAD MUMBAI
ITA 684/MUM/2026[2014-15]Status: HeardITAT MumbaiAY 2014-15