Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
DIVYA BHARAUT SANSTHAN,MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4825/MUM/2026[NA]Status: DisposedITAT Mumbai
DIVYA BHARAUT SANSTHAN,MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4824/MUM/2026[NA]Status: DisposedITAT Mumbai
INCOME TAX OFFICER-3(1)(3), MUMBAI, MUMBAI vs GLISTENING PROPERTIES PVT. LTD, MUMBAI
ITA 448/MUM/2026[2018]Status: DisposedITAT Mumbai
G N FASHION PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 7(1)(1), MUMBAI, MUMBAI
ITA 432/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SUNSHIELD CHEMICALS LIMITED,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX (O.S.D)(TDS), MUMBAI
ITA 3777/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
MAPE ADVISORY GROUP PRIVATE LIMITED,MUMBAI vs ITO 5.3.2, MUMBAI
ITA 3737/MUM/2026[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
ROTARY MULUND EAST WELFARE TRUST,MUMBAI vs COMMISIONER OF INCOME TAX, MUMBAI
ITA 369/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs SHEILA GOPAL FOUNDATION, MUMBAI
ITA 3556/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SIDDHARTH NAVINCHANDRA SAVLA,MUMBAI vs INCOME TAX OFFICER, WARD 20(3)(3), MUMBAI
ITA 3474/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHREE BAMNA PUNASAN MADHYASTHA SCHOOL KELWANI ,MUMBAI vs CIT( EXEMPTION), MUMBAI
ITA 3285/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHREE BAMNA PUNASAN MADHYASTHA SCHOOL KELWANI, MUMBAI,MUMBAI vs CIT( EXEMPTION), MUMBAI
ITA 3284/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MISHREE LAL JINDAL HUF ,MUMBAI vs CIT(APPEAL) , MUMBAI
ITA 3259/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
GHARKUL PUBLIC CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 3215/MUM/2026[2026 27]Status: DisposedITAT Mumbai
DY. COMMISSIONER OF INCOME TAX (IT)-4(2)(1), MUMBAI vs SAFRAN HELICOPTER ENGINES ASIA PTE. LTD., MUMBAI
ITA 3205/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DESTITUTE ERANIS CHARITY FUND,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 3180/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
ROYAL PALM PRIVATE BENEFICIARY TRUST,MUMBAI vs INCOME TAX OFFICER, WARD 26(1)(1), KAUTILYA BHAVAN, MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 3047/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUSHMA SACHIN SANKPAL,MUMBAI vs INCOME TAX OFFICER, NAVI MUMBAI
ITA 3041/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHLOGAM AGRO PRIVATE LIMITED,MUMBAI vs MUMBAI.DCIT13.2.2@INCOMETAX.GOV.IN, MUMBAI
ITA 3040/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SUNIL KIRIT CHAVDA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-41(1)(1), MUMBAI, MUMBAI
ITA 2931/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
NAVNEET SATYANARAYAN TODI,MUMBAI vs DCIT - 13(3)(2), MUMBAI
ITA 2832/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
JAY VIJAYKUMAR SHAH,MUMBAI vs DCIT, CIRCLE 42 (2) (1), , MUMBAI
ITA 2769/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
JANYUWAK KALYAN COOP CREDIT SOCIETY LTS,MUMBAI vs ITO WARD 27(1)(5) MUMBAI, MUMBAI
ITA 2735/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHREE VIRSHASAN PRABHAVANA TRUST ,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 2703/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SAVERA CONSTRUCTION CO,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, THANE, THANE
ITA 2580/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SAVERA CONSTRUCTION CO,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, THANE
ITA 2577/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHIVAJI TUKARAM PAWALE,NAVI MUMBAI vs INCOME TAX OFFICER WARD 3(1), KALYAN, KALYAN
ITA 2565/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHREE 1008 SHANTINATH DIGAMBER JAIN TRUST,MUMBAI vs CIT (EXEMPT), MALABAR HILL MUMBAI
ITA 2563/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SUMAN EDUCATIONAL TRUST ,MUMBAI vs INCOME TAX OFFICER (E)-2(3), MUMBAI
ITA 2557/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SUMAN EDUCATIONAL TRUST ,MUMBAI vs INCOME TAX OFFICER (E)-2(3), MUMBAI
ITA 2556/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
RUPALI RAVINDRA KABADI,SHAHAPUR vs INCOME TAX OFFICER WARD 2(3) KALYAN, KALYAN
ITA 2376/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
