Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
STATE BANK OF INDIA, METRO BRANCH,BENGALURU vs INCOME TAX OFFICER, TDS WARD-3(2), BENGALURU
ITA 1105/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
JAMEWAAR APPARELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX - CIRCLE 7(1)(1), KORAMANGALA
ITA 1006/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
OMNIACTIVE HEALTH TECHNOLOGIES LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8(2)(1), AAYAKAR BHAWAN, MUMBAI, MUMBAI
ITA 935/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
LEIGHTON INDIA CONTRACTORS PVT LTD.,MUMBAI vs DCIT, CIR-14(1)(1), MUMBAI
ITA 896/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT CC-8(2),MUMBAI, MUMBAI vs AADIT GEMS, MUMBAI
ITA 873/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT CC 8(2),MUMBAI, MUMBAI vs AADIT GEMS, MUMBAI
ITA 872/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 19.3.1, MUMBAI, MUMBAI vs REKHA PINESH SHAH, MUMBAI
ITA 787/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
JT. COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE- 4(1), MUMBAI, MUMBAI vs RUNWAL RESIDENCY PVT LTD, MUMBAI
ITA 785/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
JT. COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE- 4(1), MUMBAI, MUMBAI vs RUNWAL RESIDENCY PVT LTD, MUMBAI
ITA 784/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
JT. COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE 4(1), MUMBAI, MUMBAI vs RUNWAL RESIDENCY PVT LTD, MUMBAI
ITA 783/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
JT.COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 4(1), MUMBAI, MUMBAI vs RUNWAL RESIDENCY PVT LTD, MUMBAI
ITA 782/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ACIT-8(2)(1), MUMBAI, MUMBAI vs PRAVARA RENEWABLE ENERGY LIMITED, MUMBAI
ITA 773/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
HIMANCSHU MANORANJAN BHATT,MUMBAI vs ITO WARD-22(1)(1), MUMBAI
ITA 717/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAMRAT SAMPRATI SANSTHAN,MUMBAI vs COMMISSIONER OF INCOME TAX, MUMBAI
ITA 7120/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
JT.COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE 4(1), MUMBAI, MUMBAI vs RUNWAL RESIDENCY PVT LTD, MUMBAI
ITA 708/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
HANSLAXMI CHARITABLE TRUST ,MULUND (WEST) vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 6611/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX MUMBAI-3, MUMBAI
ITA 6427/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SOCIETY FOR THE REHABILITATION OF PARAPLEGICS,NAVI MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 5865/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
BHANJI KESHAVJI BHEDA CHARITABLE TRUST,MUMBAI vs ITO, EXEM. WARD 1(1), MUMBAI, MUMBAI
ITA 5763/MUM/2026[-]Status: DisposedITAT Mumbai
SAHAS(SPREADING AID HEALTH AND SMILE) FOUNDATION,BANDRA EAST MUMBAI vs CIT EXEMPTION MUMBAI, MUMBAI
ITA 5602/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SAHAS(SPREADING AID HEALTH AND SMILE) FOUNDATION,BANDRA EAST vs CIT EXEMPTION MUMBAI, MUMBAI
ITA 5601/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
RARE FAMILY FOUNDATION,MUMBAI vs CIT EXEMPTION, MUMBAI
ITA 5577/MUM/2026[NA]Status: DisposedITAT Mumbai
UPADESH VATIKA FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5400/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
UPADESH VATIKA FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5399/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SRI GURUNANAK DARBAR EDUCATION SOCIETY,MULUND WEST vs CIT (EXEMPTIONS) MUMBAI, CUMBALLA HILL
ITA 5177/MUM/2026[NA]Status: DisposedITAT Mumbai
SRIJON FOUNDATION,MUMBAI, MAHARASHTRA vs CIT (EXEMPTIONS), MUMBAI, MUMBAI, MAHARASHTRA
ITA 4958/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
RARE FAMILY FOUNDATION,MUMBAI vs CIT EXEMPTION, MUMBAI
ITA 4883/MUM/2026[NA]Status: DisposedITAT Mumbai
ABDUL GAFOOR EDUCATION & SOCIAL WELFARE FOUNDATION,MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS),MUMBAI, MUMBAI
ITA 4882/MUM/2026[NA]Status: DisposedITAT Mumbai
ABDUL GAFOOR EDUCATION & SOCIAL WELFARE FOUNDATION,MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS),MUMBAI, MUMBAI
ITA 4881/MUM/2026[NA]Status: DisposedITAT Mumbai
SUSHILABAI NANASAHEB DEO CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4863/MUM/2026[AY 2027-28 to AY 2031-32]Status: DisposedITAT Mumbai
