Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
SHREE JAIN MEDICAL RELIEF TRUST,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2934/CHNY/2026[2014-15 26Q-Q2]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2933/CHNY/2026[2014-15 26Q-Q1]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF TRUST,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2932/CHNY/2026[2014-15-24Q-Q3]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF SOCEITY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2931/CHNY/2026[2014-15 24Q-Q2]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2930/CHNY/2026[2014-15-24-Q1]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2929/CHNY/2026[2013-14-26Q-Q3]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2928/CHNY/2026[2013-14-26Q-Q2]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2927/CHNY/2026[2013-14 - 24Q-Q4]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF SOCEITY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2926/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SHREE JAIN MEDICAL RELIEF SOCIETY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2925/CHNY/2026[2013-14 24Q-Q2]Status: DisposedITAT Chennai
GURUVAIAH REDDIAR RAJAMANI,NAGERCOIL vs THE INCOME TAX OFFICER, WARD -1, NAGERCOIL, NAGERCOIL
ITA 273/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
GURUVAIAH REDDIAR RAJAMANI,NAGERCOIL vs THE INCOME TAX OFFICER, WARD - 1, NAGERCOIL, NAGERCOIL
ITA 272/CHNY/2026[2020-2021]Status: DisposedITAT ChennaiAY 2020-2021
SREEDHARAN ALAGIYASINGER SRINIVASAN,CHENNAI vs ITO NON CORP WARD 9(1), CHENNAI
ITA 251/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
MUTHUR DURAIYAN THANGAVEL,ERODE vs ASSESSING OFFICER, ERODE
ITA 204/CHNY/2026[2023 24]Status: DisposedITAT Chennai
MARIMUTHU GOVINDARAJU,THANJAVUR vs INCOME TAX OFFICER, THANJAVUR
ITA 178/CHNY/2026[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
SERENE SENIOR LIVING PRIVATE LIMITED,CHENNAI vs DCIT, CORPORATE CIRCLE 3(1) TAX, CHENNAI
ITA 3832/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
MADHAVAN THAMBI VIJAYA KUMAR,TRIVANDRUM vs COMMISSIONER OF INCOME TAX (APPEALS), CUDDALORE
ITA 2669/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
STATE BANK OF INDIA - INTOUCH BRANCH,STATE BANK OF INDIA - INTOUCH BRANCH vs INCOME TAX OFFICER - TDS WARD, HMT BHAVAN BELLARY ROAD
ITA 895/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
STATE BANK OF INDIA - RACPC MANGALORE,RACPC MANGALORE vs INCOME TAX OFFICER - TDS WARD, MANGALORE
ITA 747/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
STATE BANK OF INDIA - TRADE FINANCE CPC BRANCH ,BANGALORE vs INCOME TAX OFFICER - TDS - WARD 3(2), HMT BHAWAN, BANGALORE
ITA 651/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
STATE BANK OF INDIA ,OVERSEAS BRANCH vs DCIT - TDS CIRCLE 3(1), HMT BHAWAN
ITA 625/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
MUGUTHIHALLI SIDDEGOWDA RAJEGOWDA,CHIKKAMAGALURU vs INCOME TAX OFFICER, CHIKKAMAGALURU
ITA 201/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SKF ENGINEERING & LUBRICATION INDIA PRIVATE LIMITED,BENGALURU vs ASSESSING OFFICER, BENGALURU
ITA 193/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
NAIK GOVINDA,BANGALORE vs ITO WARD 2.1.1, BANGALURU
ITA 1328/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
STATE BANK OF INDIA - STRESSED ASSET MANAGEMENT BRANCH,BANGALORE vs INCOME TAX OFFICER, TDS WARD 3(2), BANGALORE
ITA 1312/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
AFZAL PASHA,BENGALURU vs INCOME TAX OFFICER, WARD 3(3)(1), BENGALURU
ITA 124/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
STATE BANK OF INDIA - RACPC KORAMANGALA,BENGALURU vs INCOME TAX OFFICER, TDS WARD, BENGALURU
ITA 1130/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
VITTAL NAYAK ULLAL,MANGALORE vs ITO WARD 1(1) MANGALORE, MANGALORE
ITA 1122/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
IRAYYA SHIDRAMAYYA HIREMATHA,VIJAYAPURA vs THE INCOME TAX OFFICER(AO), WARD 1 & TPS BIJAPUR, VIJAYAPURA
ITA 1115/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
STATE BANK OF INDIA, HUBLI CITY BRANCH,HUBBALLI vs ASSISTANT COMMISSIONER OF INCOME TAX , TDS CIRCLE, HUBLI
ITA 1109/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18