Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,152 total)
CHANDRAPRABHA NAGARDAS MEHTA ,AHILYANAGAR vs ITO, WD-1 , AHILYANAGAR
ITA 2252/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
PRIYADARSHANI GYMKHANA,DHULE vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), PUNE
ITA 1612/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
PRIYADARSHANI GYMKHANA,DHULE vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), PUNE
ITA 1611/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
SUBHASH NAMDEV KATE,PUNE vs ITO, WARD-8(1), PUNE, PUNE
ITA 1471/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
PRATAPSINH PRUTHVIRAJ NAIKNIMBALKAR ,SATARA vs ITO, WD-3 , SATARA
ITA 1220/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
MEGHANA PARESH JADHAV,PUNE vs INCOME TAX OFFICER WARD 10(1), AKURDI PUNE
ITA 3359/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
VASANT VASUDEV AGARWAL,PUNE vs INCOME TAX OFFICER , PUNE
ITA 3189/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
NANASAHEB KONDIBA ABNAVE,KHARADI, PUNE vs INCOME TAX OFFICER, WARD 7(3), PUNE
ITA 2694/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
NANASAHEB KONDIBA ABNAVE,KHARADI, PUNE vs INCOME TAX OFFICER, WARD 7(3), PUNE
ITA 2693/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
KETAN KUMAR SALECHA,ICHALKARANJI vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI
ITA 2632/PUN/2025[2022-23]Status: DisposedITAT PuneAY 2022-23
WATERFRONT CONSTRUCTIONS PVT LTD,PUNE vs ACIT, C.C-1(3), PUNE, PUNE
ITA 2566/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
SUDHIR SUNIL BODKE,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, NASHIK
ITA 2278/PUN/2025[2010 - 11]Status: DisposedITAT Pune
VITHALRAO RANGANATHRAO AMBARWADIKAR,AURANGABAD vs ITO WARD-3(2) , AURANGABAD
ITA 1854/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
DCIT CIRCLE 1(1), PUNE, SWARGATE PUNE vs COCA COLA INDIA PVT LTD, PUNE
ITA 1307/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
JANATA SAHAKARI BANK LTD SATARA,SATARA vs DEPUTY COMMISSIONER OF INCOME TAX , SATARA
ITA 2235/PUN/2024[2013-14]Status: DisposedITAT PuneAY 2013-14
ENTAIN SOFTWARE DEVELOPMENT SERVICES (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD
ITA 1011/HYD/2026[2022-2023]Status: DisposedITAT HyderabadAY 2022-2023
MOHAMED ISMAIL BABU,KALLAKURICHI vs ITO, WARD-1,, VILLUPURAM
ITA 962/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
RAJESWARI HARIHARAN,CHENNAI vs ASSESSING OFFICER NON CORPORATE WARD 4(6), CHENNAI
ITA 3182/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
GEETHA S,CHENNAI vs ASSESSING OFFICER CHENNAI NC WARD 4(6), CHENNAI
ITA 3181/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
RAJESWARI HARIHARAN,CHENNAI vs ASSESSING OFFICER CHENNAI NC4(6), CHENNAI
ITA 3179/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
GEETHA S,CHENNAI vs ASSESSING OFFICER, CHENNAI
ITA 3176/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
THE TAMILNADU FOREST DEPT. STAFF CO-OP. THRIFT & CREDIT SOCIETY LTD.,CHENNAI vs ITO, NCW-19(6), CHENNAI
ITA 3112/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
M/S. GANESA SANKARI HOME,KANCHIPURAM vs CIT (EXEEMPTION) CHENNAI, CHENNAI
ITA 302/CHNY/2026[2025-26to 2026-27]Status: DisposedITAT Chennai
PARAMASIVA NAIDU MUTHUVELRAJ,CHENNAI vs ITO, NCW-7(3), CHENNAI
ITA 2952/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SHREE JAIN MEDICAL RELIEF TRUST,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2940/CHNY/2026[2015-16-26Q-Q2]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF TRUST,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2939/CHNY/2026[2015-16-26Q-Q1]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF SOCEITY,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2938/CHNY/2026[2015-16-24Q-13]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF TRUST,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2937/CHNY/2026[2015-16-24Q-Q2]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF TRUST,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2936/CHNY/2026[2015-16-24Q-Q1]Status: DisposedITAT Chennai
SHREE JAIN MEDICAL RELIEF TRUST,CHENNAI vs DCIT EXEMPTIONS, CHENNAI
ITA 2935/CHNY/2026[2014-15-26Q-Q3]Status: DisposedITAT Chennai