Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
ASGAR HUSAIN,FAIQ ENCLAVE, SHYAM GANJ S.O, BAREILLY vs INCOME TAX OFFICER- 1(1), BAREILLY- NEW, CIT, C R BUILDING
ITA 33/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
PALM INFRAPROPERTIES PRIVATE LIMITED,LUCKNOW vs INCOME TAX OFFICER-1(1), LUCKNOW-NEW
ITA 111/LKW/2025[2014-15]Status: DisposedITAT LucknowAY 2014-15
SUMEER JINDAL, SANGRUR,SANGRUR vs JAO THE INCOME TAX OFFICER WARD-1 SANGRUR, SANGRUR
ITA 121/CHANDI/2026[2018-2019]Status: DisposedITAT ChandigarhAY 2018-2019
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs DEPUTY / ASSISSTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE - 2, CHANDIGARH
ITA 1103/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs DEPUTY / ASSISSTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE - 2, CHANDIGARH
ITA 1102/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs DEPUTY / ASSISSTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE - 2, C.R. BUILDING, CHANDIGARH
ITA 1101/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs DEPUTY / ASSISSTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE - 2, CHANDIGARH
ITA 1098/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
BADDI UNIVERSITY OF EMERGING SCIENCES & TECHNOLOGY,BADDI vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CHANDIGARH, C.R. BUILDING, CHANDIGARH
ITA 1097/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
DCIT, CIRCLE-1, (EXEMPTIONS), CHADNIGARH, CENTRAL REVENUE BUILDING vs SADR ANJUMAN AHMADIYYA, GURDASPUR
ITA 1430/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
A.D. EDUCATIONAL SOCIETY,C/O AKUL AGARWAL AND ASSOCIATES vs DCIT/ACIT EXEMPTIONS CIRCLE - 2, CHANDIGARH
ITA 1190/CHANDI/2025[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
RAJ RANI,SIRSA vs INCOME TAX OFFICER, SIRSA
ITA 628/CHANDI/2024[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
CHAMPABEN PRAVINSINGH GARASIYA,AHMEDABAD vs INCOME TAX OFFICER,WARD 7(2)(1), AHMEDABAD
ITA 696/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
CHAMPABEN PRAVINSINGH GARASIYA,AHMEDABAD vs INCOME TA OFFICER,WARD 7(2)(1), AHMEDABAD
ITA 695/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
THOMAS MATHEW,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 1325/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
S K Z DEVELOPERS LLP,AHMEDABAD vs THE DY. CIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 2640/AHD/2025[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
S K Z DEVELOPERS LLP,AHMEDABAD vs THE DY. CIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 2639/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
S K Z DEVELOPERS LLP,AHMEDABAD vs THE DY. CIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 2638/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
DCIT, CENTRAL CIRCLE1.4 AHMEDABAD, AHMEDABAD vs S K Z DEVELOPERS LLP, AHMEABAD
ITA 2536/AHD/2025[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
DEPUTY COMMISIONER OF INCOME TAZ CENTRAL CIRCLE 1.4 AHMEABAD, AHMEABAD vs S K Z DEVELOPERS LLP, AHMEDABAD
ITA 2535/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
DEPUTY COMMISIONER OF INCOME TAZ CENTRAL CIRCLE 1.4 AHMEABAD , AHMEDABAD vs S K Z DEVELOPERS LLP, AHMEDABAD
ITA 2534/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
ADITYA ARUN HULAWALE,PUNE vs INCOME TAX OFFICER, WARD 2(4), PUNE
ITA 995/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
SHAM AVINASH AKOLE,BHUSAWAL vs ITO WARD 2(1) JALGAON, JALGAON
ITA 794/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
USHA SURESH PAWAR,NASHIK vs INCOME TAX OFFICER WARD 2 (1), NASHIK
ITA 692/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SURESH GOVIND BHOL ,KOLHAPUR vs ITO WD-1(2), KOLHAPUR
ITA 630/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
SETHUMADHAVAN PUJHANVIDU CHELLYTHODY,PUNE vs THE ACIT CIRCLE 7, PUNE
ITA 449/PUN/2026[2010-21]Status: DisposedITAT PuneAY 2010-21
CHANDRAPRABHA NAGARDAS MEHTA ,AHILYANAGAR vs ITO, WD-1 , AHILYANAGAR
ITA 2252/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
PRIYADARSHANI GYMKHANA,DHULE vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), PUNE
ITA 1612/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
PRIYADARSHANI GYMKHANA,DHULE vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), PUNE
ITA 1611/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
SUBHASH NAMDEV KATE,PUNE vs ITO, WARD-8(1), PUNE, PUNE
ITA 1471/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
PRATAPSINH PRUTHVIRAJ NAIKNIMBALKAR ,SATARA vs ITO, WD-3 , SATARA
ITA 1220/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19