Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,897 total)

MINING OFFICER,MOHALI vs INCOME TAX OFFICER TDS-2, CHANDIGARH

ITA 734/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
6/8/2026

PANKAJ VERMA,CHANDIGARH vs INCOME TAX OFFICER WARD 2(1), AAYKAR BHAWAN, CHANDIGARH

ITA 672/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
6/8/2026

GURU GADDI BABA PRABHU DYAL CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX (APPEALS), CHANDIGARH

ITA 590/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
6/8/2026

M/S UNIQUE INSURANCE SERVICES,LUDHIANA,PUNJAB vs ITO, WARD 6(1), LUDHIANA, PUNJAB

ITA 398/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
6/8/2026

M/S UNIQUE INSURANCE SERVICES,LUDHIANA, PUNJAB vs ITO, WARD 6(1), LUDHIANA, PUNJAB

ITA 397/CHANDI/2026[2009-10]Status: DisposedITAT ChandigarhAY 2009-10
6/8/2026

BAL GOPAL GAU BASERA WELFARE SOCIETY, MOHALI,MOHALI vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 252/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
6/8/2026

DAYANAND MATH,CHAMBA, HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 24/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
6/8/2026

INCOME TAX OFFICER, JIND vs ANKUSH DHAWAN, JIND

ITA 230/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
6/8/2026

SARDUL SINGH,PUNJAB vs ITO WARD-2(2), ROPAR, PUNJAB

ITA 201/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
6/8/2026

MR. VISHAL,YAMUNANAGAR vs INCOME TAX OFFICER, WARD-5, YAMUNANAGAR

ITA 194/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
6/8/2026

MR. VISHAL,YAMUNANAGAR vs ITO, WARD5, YAMUNANAGAR

ITA 193/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
6/8/2026

SARDAR CHETAN SINGH CHARITABLE TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 1880/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
6/8/2026

RAMINDER SINGH,PUNJAB vs ITO. WARD 6(1), CHANDIGARH, CHANDIGARH

ITA 1659/CHANDI/2025[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
6/8/2026

INCOME TAX OFFICER, PARWANOO vs M/S ARTEX INDUSTRIES, NAHAN

ITA 1092/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
6/8/2026

ADITYA MULTIPACK SOLUTIONS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-3(1)(1), AHMEDABAD

ITA 978/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
6/8/2026

VARSHABEN BHARATBHAI CHAVDA,DEESA vs THE ITO, WARD-1, PALANPUR

ITA 27/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
6/8/2026

ITO, WARD-4(1)(1), AHMEDABAD, AHMEDABAD vs VISHAL ORNAMENTS PRIVATE LIMITED, AHMEDABAD

ITA 147/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
6/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), AHMEDABAD, AHMEDABAD vs SYLVANUS BUILDERS AND DEVELOPERS LIMITED, AHMEDABAD

ITA 1460/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
6/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), AHMEDABAD, AHMEDABAD vs SYLVANUS BUILDERS AND DEVELOPERS LIMITED, AHMEDABAD

ITA 1459/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
6/8/2026

SHELL ENERGY INDIA PRIVATE LIMITED (FORMERLY KNOWN AS HAZIRA LNG PRIVATE LIMITED),AHMEDABAD vs THE ACIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 592/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
6/8/2026

INCOME TAX OFFICER,WARD-3(1)(4), VADODARA vs KAUSHALYA LADDHA, VADODARA

ITA 2629/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
6/8/2026

INCOME TAX OFFICER, WARD 3 3 5, AHMEDABAD vs VASANI INFRASTRUCTURE, AHMEDABAD

ITA 2303/AHD/2025[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
6/8/2026

BHARATKUMAR MANSUKHBHAI SOLANKI,AHMEDABAD vs ASSESSMENT UNIT, IT DEARTMENT JURIS. AO - THE ITO, WARD-7(2)(1), AHMEDABAD

ITA 1390/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
6/8/2026

INCOME TAX OFFICER, INTL. TAXN-2, AHMEDABAD, AHMEDABAD vs PAYAL MANAN SHAH, AHMEDABAD

ITA 1286/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
6/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), AHMEDABAD, AHMEDABAD vs TORRENT POWER LIMITED, AHMEDABAD

ITA 1117/AHD/2024[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
6/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), AHMEDABAD, AHMEDABAD vs TORRENT POWER LIMITED, AHMEDABAD

ITA 1076/AHD/2024[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
6/8/2026

HEMANT GUPTA,PUNE vs ITO WD-13(1), PUNE

ITA 826/PUN/2026[2009-10]Status: DisposedITAT PuneAY 2009-10
6/8/2026

M/S VASAN NARAYAN NIMBALKAR (HUF),PUNE vs ITO WD-5(1), PUNE

ITA 571/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
6/8/2026

MUKADAM BUILDERS AND DEVELOPERS,RATNAGIRI vs THE DCIT CIRCLE 1, KOLHAPUR

ITA 1819/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
6/8/2026

ANAND PRABHAKAR YARGOLE,PUNE vs INCOME TAX OFFICER WARD 1, SANGLI

ITA 1314/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
6/8/2026