Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,897 total)
DIVINE BLESSINGS CHARITABLE FOUNDATION,UDAIPUR vs CIT(EXEMPTION), JAIPUR
ITA 499/JODH/2023[2023-24]Status: DisposedITAT JodhpurAY 2023-24
DIVINE BLESSINGS CHARITABLE FOUNDATION,UDAIPUR vs CIT(EXEMPTION), JAIPUR
ITA 498/JODH/2023[2023-24]Status: DisposedITAT JodhpurAY 2023-24
RAIKA REBARI DEWASI SAMAJ UTTHAN TURST,BIKANER vs CIT (E), JAIPUR
ITA 437/JODH/2023[NIL]Status: DisposedITAT Jodhpur
RAIKA REBARI DEWASI SAMAJ UTTHAN TURST,BIKANER vs CIT (E), JAIPUR
ITA 436/JODH/2023[NIL]Status: DisposedITAT Jodhpur
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs SUNIL DHAMEJANI, RAIPUR
ITA 565/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
JAYA PRAKASH LULIYA, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 525/RPR/2026[2023-24]Status: DisposedITAT RaipurAY 2023-24
SUMEET AGRAWAL, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 514/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
M/S GANESH PRASAD KHETAN, RAIPUR,RAIPUR vs PCIT, RAIPUR-1, RAIPUR
ITA 430/RPR/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
M/S. GALAXY BUILDCON, RAIPUR,RAIPUR vs ITO-3(3), RAIPUR, RAIPUR
ITA 284/RPR/2026[2015-16]Status: DisposedITAT RaipurAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs AVANI FERRO ALLOYS PVT. LTD., RAIPUR
ITA 91/RPR/2025[2018-19]Status: DisposedITAT RaipurAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs AVANI FERRO ALLOYS PVT. LTD., RAIPUR
ITA 90/RPR/2025[2017-18]Status: DisposedITAT RaipurAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs AVANI FERRO ALLOYS PVT. LTD., RAIPUR
ITA 89/RPR/2025[2016-17]Status: DisposedITAT RaipurAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs AVANI FERRO ALLOYS PVT. LTD., RAIPUR
ITA 88/RPR/2025[2015-16]Status: DisposedITAT RaipurAY 2015-16
ACIT(CENTRAL CIRCLE -1), RAIPUR vs VINOD KUMAR LOHIA, RAJNANDGAON
ITA 723/RPR/2025[2011-12]Status: DisposedITAT RaipurAY 2011-12
ACIT-CENTRAL CIRCLE-1, RAIPUR vs RAJ KUMAR LOHIA, RAJNANDGAON
ITA 722/RPR/2025[2011-12]Status: DisposedITAT RaipurAY 2011-12
GOENKA ROCKWOOL INDIA PRIVATE LIMITED, RAIPUR,RAIPUR vs DCIT-1(1),RAIPUR, RAIPUR
ITA 721/RPR/2025[2014-15]Status: DisposedITAT RaipurAY 2014-15
SHREE HARIKRUSHNA VELFARE TRUST,BHACHAU vs THE ITO EXEMPTION WARD 1, RAJKOT, RAJKOT
ITA 678/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
JAGDISH RATANSHI DADHANIYA,MORBI vs ITO, WARD-1, MORBI, RAJKOT
ITA 545/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
ITO, WARD 1(1)(1), RAJKOT, RAJKOT vs SOPAN EMPIRE, RAJKOT
ITA 798/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
INCOME TAX OFFICER WARD 1(2)(1) RAJKOT, RAJKOT vs THE GONDAL PIPALS CO OP CREDIT SOCIETY LIMITED GONDAL, GONDAL
ITA 666/RJT/2025[2019]Status: DisposedITAT Rajkot
INCOME TAX OFFICER, RAJKOT vs THE GONDAL PIPALS CO OP CREDIT SOCIETY LIMITED GONDAL, GONDAL
ITA 665/RJT/2025[2016]Status: DisposedITAT Rajkot
SHRI CHINTAN KANJIBHAI KATARIYA,ANJAR-KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 53/RJT/2022[2012-13]Status: DisposedITAT RajkotAY 2012-13
NALIN GANPATBHAI PATEL,SURAT vs ITO, WARD 1(3)(8), SURAT
ITA 749/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
INCOME TAX OFFICER, WARD-2(3)(6), SURAT, SURAT vs GHEVARCHAND BHANWARLAL PAMECHA, SURAT
ITA 181/SRT/2025[2014]Status: DisposedITAT Surat
INCOME TAX OFFICER, WARD-2(3)(6), SURAT, SURAT vs GHEVARCHAND BHANWARLAL PAMECHA, SURAT
ITA 180/SRT/2025[2013]Status: DisposedITAT Surat
KAMLESH JETHMAL SHAH,DADRA AND NAGAR HAVELI vs ITO, SILVASSA WARD, SILVASSA
ITA 1020/SRT/2025[2009-10]Status: DisposedITAT SuratAY 2009-10
SANIDHYA ROONGTA BENEFIT TRUST,RAJEEV GANDHI NAGAR vs ITO WARD 1(2), KOTA, INCOME TAX OFFICE KOTA
ITA 462/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
SANIDHYA ROONGTA BENEFIT TRUST,RAJEEV GANDHI NAGAR vs ITO WARD 1(2), KOTA, INCOME TAX OOFICE KOTA
ITA 461/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
INDUS INDIA,C/O INDUS APPLIANCES PVT LTD vs ITO, PARWANOO
ITA 852/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
MINING OFFICER,MOHALI vs INCOME TAX OFFICER TDS-2, CHANDIGARH
ITA 735/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20