Recent Judgments

ZEE AKAASH NEW PRIVATE LIMITED ,MUMBAI vs ACIT CENTRAL CIRCLE 2(4), MUMBAI

CREDIT AGRICOLE CORPORATE AND INVESTMENT BANK,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)- 2(1)(1), MUMBAI

THE DY DIT (IT) 1(2), MUMBAI vs M/S CITI BANK N.A, MUMBAI

M/S. CITI BANK N.A.,MUMBAI vs THE ADDL DIT (IT) RG-1, MUMBAI

M/S AMERICAN EXPRESS BANK LTD.,MUMBAI vs THE JT DIT (IT)1(1), MUMBAI

DDIT(IT)- 1(1), MUMBAI vs M/S. AMERICAN EXPRESS BANK LTD., MUMBAI

SURESH DATTU KAMAT vs UNION OF INDIA THR THE SECRETARY AND ANR

Sudhir Gugalia vs Central Board Of Direct Taxes

HON'BLE THE CHIEF JUSTICE

MIXPANEL INC vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX 2 2 1 NEW DELHI & ANR.

HON'BLE DR. JUSTICE ADITI CHOUDHARY,HON'BLE MR. JUSTICE DINESH MEHTA

MIXPANEL, INC. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2-2-1, INTERNATIONAL TAX, NEW DELHI & ANR.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE DR. JUSTICE ADITI CHOUDHARY

MIXPANEL, INC. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2-2-1, INTERNATIONAL TAX, NEW DELHI & ANR.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE DR. JUSTICE ADITI CHOUDHARY

PR. COMMISSIONER OF INCOME TAX, FARIDABAD vs AAPC INDIA HOTEL MANAGEMENT PRIVATE LTD.

HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR

KISHORKUMAR MAGANLAL SHIRODARIA,RAJKOT vs ITO WD 2(2)(3) RAJKOT, RAJKOT

KISHORKUMAR MAGANLAL SHIRODARIA,RAJKOT vs ITO WD 2(2)(3) RAJKOT, RAJKOT

CHANDRESH VISHANJI PANDIT,RAJKOT vs DCIT/ACIT-2(1), RAJKOT.

CHANDRESH VISHANJI PANDIT,RAJKOT vs DCIT/ACIT-2(1), RAJKOT

CHANDRESH VISHANJI PANDIT,RAJKOT vs DCIT / ACIT-2(1), RAJKOT

VISHAL RAMESHBHAI SORATHIYA,RAJKOT vs THE ITO WD 1(1)(1), RAJKOT, RAJKOT

MAYUR HASMUKHBHAI SOJITRA ,RAJKOT vs INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT

VISHESWAR SHIVDAYAL YADAV,UNA vs ITO WD 4, JND VERAVAL, VERAVAL

VISHESWAR SHIVDAYAL YADAV,UNA vs ITO WD 4, JND VERAVAL, VERAVAL

SHRI SAMARTH EDUCATION SOCIETY,ICHALKARANJI vs EXEMPTION WARD, KOLHAPUR, KOLHAPUR

AUDYOGIK VIKAS NAGARI SAHAKARI PATPEDHI MARYADIT,TELCO ROAD, CHINCHWAD STATION vs INCOME TAX OFFICER. WARD 9(1), PUNE, AKURDI, PUNE

ANAND SHAIKSHANIK SAMAJIK SEVABHAVI SANSTHA KALAJAWADE,KOLHAPUR vs INCOME TAX OFFICER ,EXEMPTION WARD, KOLHAPUR, KOLHAPUR

ANAND SHAIKSHANIKSAMAJIK SEVABHAVI SANSTHA KALAJAWADE,KOLHAPUR vs INCOME TAX OFFICER, EXEMPTION WARD, KOLHAPUR, KOLHAPUR

ANAND SHAIKSHANIK SAMJIK SEVABHAVI SANSTHA KALAJAWADE,KOLHAPUR vs INCOME TAX OFFICER,EXEMPTION WARD,KOLHAPUR, KOLHAPUR

KAPA SRINIVAS REDDY,KURNOOL vs ITO, WARD-1, KURNOOL

BILQUIS BEGUM,HYDERABAD vs DCIT, CIRCLE-9(1), HYDERABAD

HONER PRIME HOUSING LLP,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(1), HYDERABAD

TARA EDUCATIONAL SOCIETY MANAGING COMMITTEE,SOUTH SIKKIM vs ITO, WARD 3(1),, GANGTOK