Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

MAYUR HASMUKHBHAI SOJITRA ,RAJKOT vs INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT

ITA 151/RJT/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
7/10/2026

VISHESWAR SHIVDAYAL YADAV,UNA vs ITO WD 4, JND VERAVAL, VERAVAL

ITA 1197/RJT/2026[2021-2022]Status: DisposedITAT RaipurAY 2021-2022
7/10/2026

VISHESWAR SHIVDAYAL YADAV,UNA vs ITO WD 4, JND VERAVAL, VERAVAL

ITA 1190/RJT/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
7/10/2026

SHRI SAMARTH EDUCATION SOCIETY,ICHALKARANJI vs EXEMPTION WARD, KOLHAPUR, KOLHAPUR

ITA 927/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
7/10/2026

AUDYOGIK VIKAS NAGARI SAHAKARI PATPEDHI MARYADIT,TELCO ROAD, CHINCHWAD STATION vs INCOME TAX OFFICER. WARD 9(1), PUNE, AKURDI, PUNE

ITA 2435/PUN/2026[2011-12]Status: DisposedITAT PuneAY 2011-12
7/10/2026

ANAND SHAIKSHANIK SAMAJIK SEVABHAVI SANSTHA KALAJAWADE,KOLHAPUR vs INCOME TAX OFFICER ,EXEMPTION WARD, KOLHAPUR, KOLHAPUR

ITA 2146/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
7/10/2026

ANAND SHAIKSHANIKSAMAJIK SEVABHAVI SANSTHA KALAJAWADE,KOLHAPUR vs INCOME TAX OFFICER, EXEMPTION WARD, KOLHAPUR, KOLHAPUR

ITA 2145/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
7/10/2026

ANAND SHAIKSHANIK SAMJIK SEVABHAVI SANSTHA KALAJAWADE,KOLHAPUR vs INCOME TAX OFFICER,EXEMPTION WARD,KOLHAPUR, KOLHAPUR

ITA 2144/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
7/10/2026

KAPA SRINIVAS REDDY,KURNOOL vs ITO, WARD-1, KURNOOL

ITA 356/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
7/10/2026

BILQUIS BEGUM,HYDERABAD vs DCIT, CIRCLE-9(1), HYDERABAD

ITA 2283/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
7/10/2026

HONER PRIME HOUSING LLP,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 2167/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
7/10/2026

TARA EDUCATIONAL SOCIETY MANAGING COMMITTEE,SOUTH SIKKIM vs ITO, WARD 3(1),, GANGTOK

ITA 987/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
7/10/2026

SMT. SHRUTI PYNE,KOLKATA vs ACIT, CENTRAL CIRCLE 4(1),, KOLKATA

ITA 935/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
7/10/2026

SMT. SUJATA PYNE,KOLKATA vs ACIT, CENTRAL CIRCLE 4(1),, KOLKATA

ITA 934/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
7/10/2026

ITO, WARD- 13(1), KOLKATA, KOLKATA vs VISHAL ENCLAVE PRIVATE LIMITED, KOLKATA

ITA 886/KOL/2026[2008-09]Status: DisposedITAT KolkataAY 2008-09
7/10/2026

JCIT, INSITU, KOLKATA vs JAGDISH PRASAD CHOWDHARY, KOLKATA

ITA 818/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
7/10/2026

JCIT (INSITU), KOLKATA vs JAGDISH PRASAD CHOWDHURY, KOLKATA

ITA 817/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
7/10/2026

DAFTARI REALTORS PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1),, KOLKATA

ITA 76/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
7/10/2026

PALLAB GUPTA,KOLKATA vs D.C.I.T., CC-4(4), KOLKATA

ITA 534/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
7/10/2026

BIBHUTOSH GHOSH,SOUTH TWENTY FOUR PGS. vs I.T.O., WARD - 25(1), KOLKATA

ITA 2760/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
7/10/2026

DIWAKAR VINIYOG PVT. LTD. (SINCE MERGED WITH DIWAKAR FINVEST PVT. LTD., FORMERLY KNOWN AS SNEHA ENCLAVE PVT. LTD.),KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA

ITA 2743/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
7/10/2026

SUSHOMA DATTA FOUNDATION FOR WOMENS CARE,HOWRAH vs CIT(EXEMPTION), KOLKATA, KOLKATA

ITA 2528/KOL/2026[-]Status: DisposedITAT Kolkata
7/10/2026

RADHAKRISHNANAGAR SAMABAY KRISHI UNNYAN SAMITY LIMITED,SOUTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 33(1),, KOLKATA

ITA 2526/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
7/10/2026

BIJOY KUMAR PRASAD,SILIGURI vs ITO, WARD 3(1), GANGTOK,, GANGTOK

ITA 2145/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
7/10/2026

BIJOY KUMAR PRASAD,SILIGURI vs ITO, WARD 3(1), GANGTOK,, GANGTOK

ITA 2144/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
7/10/2026

ITO.WARD.6(2), KOLKATA., KOLKATA vs JUDICIOUS FINVEST PVT. LTD., KOLKATA

ITA 2134/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
7/10/2026

BISWAS MOHD SHER ALI,,MURSHIDABAD vs ITO, WARD 42(1), MURSHIDABAD,, MURSHIDABAD

ITA 1600/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
7/10/2026

M/S. DEEPMALA VYAPAAR PVT. LTD.,(SUCCESSOR TO DIVINE CONSTRUCTION & METALS PVT. LTD.),,KOLKATA vs ITO, TECHNICAL - 2, KOLKATA,, KOLKATA

ITA 1530/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
7/10/2026

RISHI AGRO PRODUCTS,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA

ITA 1032/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
7/10/2026

RISHI AGRO PRODUCTS,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA

ITA 1031/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
7/10/2026