Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,388 total)
EKLAVYA MANAV SEVA TRUST BARUCH N G O,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1692/AHD/2026[NA]Status: DisposedITAT Ahmedabad
EKLAVYA MANAV SEVA TRUST BHARUCH N G O,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
ITA 1691/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SAIFEE JUBILEE HIGH SCHOOL AND MADRESA E YUSUFIYAH SOCIETY,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1683/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SAIFEE JUBILEE HIGH SCHOOL AND MADRESA E YUSUFIYAH SOCIETY,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1682/AHD/2026[NA]Status: DisposedITAT Ahmedabad
MANGAL JIVAN TRUST,SIDHPUR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1652/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SAVLI GIDC INDUSTRIAL ASSOCIATION,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1644/AHD/2026[NA]Status: DisposedITAT Ahmedabad
GUJARAT COUNCIL OF SCHOOL EDUCATION,GANDHINAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 1640/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHANTABEN BHAICHAND UGARC HAND MEHTA DIGAMBAR JAIN VATSALYA SHALA,MEHSANA vs CIT(EXEMPTION), AHMEDABAD
ITA 1634/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
ANANDBA SEVA TRUST,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1629/AHD/2026[NA]Status: DisposedITAT Ahmedabad
IDAR KADWA PATIDAR KELAVNI HITWARDHAK MANDAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1608/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE ANAND SEVA TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1476/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
ANUNAY FAB LIMITED,AHMEDABAD vs DCIT, CIRCLE 1(1)(1), AHMEDABAD., AHMEDABAD
ITA 1398/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
DILAVARHUSEN ISHAKBHAI PATEL,BHARUCH vs ITO CIRCLE 2(1)(1), VADODARA, VADODARA
ITA 1377/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
SARVA HITKARAK SANGH,VAPI vs CIT(EXEMPTION), AHMEDABAD
ITA 1356/AHD/2026[NA]Status: DisposedITAT Ahmedabad
KAVKAB EDUCATIONAL TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1331/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHANTI INNOVATION AND RESEARCH FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1206/AHD/2026[NA]Status: DisposedITAT Ahmedabad
DCIT, CIRCLE- 4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD vs SHREE SARAS SPICES AND FOOD PRIVATE LIMITED, S. G. HIGHWAY CROSS ROAD
ITA 642/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
THE DY.CIT, CIRCLE 3(1)(1) AHMEDABAD, AHMEDABAD vs VISHNU EXPORT, AHMEDABAD
ITA 2556/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
BIPINKUMAR KANIAYALAL SONI,MEHSANA vs INCOME TAX OFFICER, WARD 1, MEHSANA, MEHSANA
ITA 1681/AHD/2025[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
BIPINKUMAR KANIAYALAL SONI,MEHSANA vs INCOME TAX OFFICER, WARD 1, MEHSANA, MEHSANA
ITA 1680/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
NEW DREAMS LANDMARK AOP,PUNE vs DCIT, CIR-5, PUNE, PUNE
ITA 7/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
KANERSAR VI KA SOCIETY,PUNE vs THE ITO WARD 8(3), PUNE
ITA 2042/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
SURUCHI NARAYAN WAYANGANKAR,KALYAN-DOMBIVALI vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 2016/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
NEHA SANJEEV SALKE,PUNE vs THE INCOME TAX OFFICER, WARD 3(1), PUNE
ITA 2005/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
RATNAGIRI VIBHAG S T KARMACHARI SAHAKARI PATSANSTHA MARYADIT RATNAGIRI,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
ITA 1985/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
RATNAGIRI VIBHAG S T KARMACHARI SAHAKARI PATSANSTHA MARYADIT RATNAGIRI,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
ITA 1984/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
ANNABHAU SATHE SHIKSHAN PRASARAK MANDAL, BEED,BEED vs ITO EXEMPTION WARD AURANGABAD, AURANGABAD
ITA 19/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
AHSANUL HAQUE KHAN,PUNE vs INCOME TAX OFFICER WARD 8(1), AKURDI
ITA 1796/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
SHRI SHIVAJI COLLEGE,PARBHANI vs ACIT CENTRALIZED PROCESSING CELL -TDS, AURANGABAD, AURANGABAD
ITA 1742/PUN/2026[2014 - 2015]Status: DisposedITAT Pune
MAHESH OIL INDUSTRIES,BEED vs ITO WARD 1(5) AURANGABAD, AURANGABAD
ITA 1552/PUN/2026[2010-11]Status: DisposedITAT PuneAY 2010-11