Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,388 total)
KURUKSHETRA UNIVERSITY,KURUKSHETRA, HARYANA vs ACIT(E)(C-2), CHANDIGARH, CHANDIGARH
ITA 1075/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
KRISHNA SEN EDUCATIONAL TRUST,GURGOAN vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH, CHANDIGARH
ITA 1071/CHANDI/2026[NA]Status: DisposedITAT Chandigarh
KRISHNA SEN EDUCATIONAL TRUST,GURGAON vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH, CHANDIGARH
ITA 1059/CHANDI/2026[NA]Status: DisposedITAT Chandigarh
HARJEET SINGH,NURPUR vs INCOME TAX OFFICER, WARD, NURPUR, NURPUR
ITA 790/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
INCOME TAX OFFICER WARD 2(2) ROPAR, ROPAR vs ANKUR GARG, RUPNAGAR
ITA 1885/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
KHAMPAGAR MONASTIC CHARITABLE TRUST,KANGRA vs CIT(E), CHANDIGARH
ITA 1806/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
KHAMGAR DRUK DHARMAKARA COLL OF BUDDHIST CULTURAL & WELFARE CHRT TRUST,KANGRA vs CIT(E), CHANDIGARH
ITA 1805/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
JASPAL,KURUKSHETRA vs INCOME TAX OFFICER, WARD-2, KURUKSHETRA
ITA 1556/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
JASPAL,KURUKSHETRA vs INCOME TAX OFFICER, WARD-2, KURUKSHETRA
ITA 1555/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
MASJIDE RAHEMAN WAKF KAMITI RAJKOT,RAJKOT vs THE CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 711/AHD/2026[12A]Status: DisposedITAT Ahmedabad
DIYAN MAHENDRAKUMAR PATEL,VADODARA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION, VADODARA
ITA 689/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
DIYAN MAHENDRAKUMAR PATEL,VADODARA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION, VADODARA
ITA 688/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SHIRALI JINDUTT SHAH,AHMEDABAD vs INCOME TAX OFFICER WARD-1, GANDHINAGAR
ITA 681/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
BHAVNAGAR VIPASHYANA CENTRE SARVAJANIK TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2285/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
SANATAN DHARMA KARYA VAHAK MANDAL WAV,WAV vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 2266/AHD/2026[NA]Status: DisposedITAT Ahmedabad
AMRUTLAL PARSHOTAM JAIN DHARMSHALA TRUST,BHAVNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2258/AHD/2026[NA]Status: DisposedITAT Ahmedabad
KAUNTEY EDUCATION TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 2250/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
SHARAD KANAIYALAL SHAH,AHMEDABAD vs DCIT, CIRCLE 3(1)(1), AHMEDABAD
ITA 223/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
P M PATEL SEVA TRUST,AHMEDABAD vs LD. COMMISSIONER OF INCOME TAX (EXEMPTION), AAYKARBHAWAN, VEJALPUR, AHMEDABAD
ITA 2177/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE SANGH NRUSINGHPURA DIGAMBER JAIN SAMAJ,AHMEDABAD vs CIT EXEMPTION, AHMEDABAD
ITA 2011/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE NARSIMHESHWAR MAHADEV ANNAKSHETRA TRUST,UNJHA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1863/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
PATAN VADA SAMAL GOL ROHIT SAMAJ SEVA TRUST,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1851/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
SHREE BOTAD SAMPRADAY STHANKVASI JAIN SEVA MANDAL,AHMEDABAD GUJARAT vs CIT (EXEMPTION), WARD-1, AHMEDABAD, AHMEDABAD GUJARAT
ITA 1836/AHD/2026[2027-28]Status: DisposedITAT AhmedabadAY 2027-28
SARASWATI VIDHYA MANDAL,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1789/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
BARODA FOOTBALL ACADEMY,VADODARA vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTION), AHMEDABAD
ITA 1775/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHETH KOTAWALA SARVAJANIK TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1767/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
BAHUCHARAJI MATAJI MANDIR MANSA,GANDHINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1755/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
BAHUCHARAJI MATAJI MANDIR MANSA,GANDHINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1754/AHD/2026[NA]Status: DisposedITAT Ahmedabad
BAL GOPAL FOUNDATION,NADIAD vs COMMISSIONER - EXEMPTION, AHMEDABAD
ITA 1733/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
BAL GOPAL FOUNDATION,NADIAD vs COMMISSIONER EXEMPTION, AHMEDABAD
ITA 1722/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
